Joseph Cleetus vs Cleetus Vincent
2021 Latest Caselaw 15592 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
           THE HONOURABLE MR.JUSTICE V.G.ARUN
  FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
                 OP(C) NO. 1056 OF 2021
   OS 120/2019 OF ADDITIONAL SUB COURT, NORTH PARAVUR,
                        ERNAKULAM
PETITIONER/S:

    1    JOSEPH CLEETUS
         AGED 49 YEARS
         S/O.CLEETUS VINCENT, ALUVILA, 8TH FLOOR,
         JANPRIYA CRUST, 96 PANTHEON ROAD, EGMORE,
         CHENNAI-600 008, TAMIL NADU.
    2    JOHN CLEETUS,
         AGED 45 YEARS
         S/O.VLEETUS VINCENT, ASPEN, D-804, BRIGADE
         ORCHARDS, 39 RAYASANDRA, BANGALORE-562 110,
         KARNATAKA.
         BY ADVS.
         P.CHANDRASEKHAR
         K.K.MOHAMED RAVUF
         SATHEESH V.T.
         RANI MADHU
         MANJARI G.B.

RESPONDENT/S:

    1    CLEETUS VINCENT
         AGED 76 YEARS
         S/O.VINCENT, CLEVIN MANOR, WARD 14, BUILDING
         NOS.38 & 40, MUNAMBAM ROAD, GOWREESWARA,
         CHERAI, NORTH PARAVUR, KERALA, PIN-683 514,
         PRESENTLY RESIDING AT NASSER VILLA, NEAR
         BHUVANESHWARI TEMPLE, NORTH CHERAI, MUNAMBAM
         BEACH ROAD, PALLIPURAM P.O., CHERAI, PIN-683
         515.
    2    IMELDA CLEETUS,
         AGED 76 YEARS
         W/O.CLEETUS VINCENT, CLEVIN MANOR, WARD 14,
         BUILDING NOS.38 & 40, MUNAMBAM ROAD,
         GOWREESWARA, CHERAI, NORTH PARAVUR, KERALA,
         PIN-683 514, PRESENTLY RESIDING AT NASSER
         VILLA, NEAR BHUVANESHWARI TEMPLE, NORTH CHERAI-
         MUNAMBAM BEACH ROAD, PALLIPURAM P.O., CHERAI,
         PIN-683 515.
 O.P.(C) No.1056 of 2021

                                    -2-


     3          VINCENT CLEETUS,
                AGED 52 YEARS
                S/O.CLEETUS VINCENT, 6B PARK VIEW APARTMENTS,
                MARKET ROAD, CONVENT JUNCTION, ERNAKULAM-682
                011.
     4          SUSAN MARY CLEETUS @ SUSAN GEORGE,
                AGED 50 YEARS
                W/O.GEORGY GEORGE AND D/O.CLEETUS VINCENT,
                1804, STATIION CT FLOWER MOUND TEXAS 75028,
                UNITED STATES OF AMERICA.
         THIS    OP   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
23.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C) No.1056 of 2021

                             -3-



                          JUDGMENT

Dated this the 23rd day of July, 2021

Learned Counsel for the petitioners submits

that the issue involved in this original petition

has become infructuous. This is recorded and the

original petition is dismissed as infructuous.

Sd/-

V.G.ARUN JUDGE Scl/19.07.2021