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Swapna. M vs Vishnu Rajendran
2021 Latest Caselaw 15577 Ker

Citation : 2021 Latest Caselaw 15577 Ker
Judgement Date : 23 July, 2021

Kerala High Court
Swapna. M vs Vishnu Rajendran on 23 July, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                              &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
                  OP (FC) NO. 363 OF 2021
    FOR EARLY DISPOSAL OF OP 1267/2019 OF FAMILY COURT,
                    ETTUMANOOR, KOTTAYAM
PETITIONER/PETITIONER:

         SWAPNA. M, AGED 22 YEARS, D/O K.K. MANIKUTTAN,
         MOITIPARAMBIL (H), NJEEZHOR VILLAGE, KATTAMPACK
         P.O, VAIKKOM TALUK, KOTTAYAM-686612

         BY ADV ATHIRA A.MENON


RESPONDENT/RESPONDENTS:

1        VISHNU RAJENDRAN, AGED 28 YEARS, S/O RAJENDRAN,
         MATTATHIL (H), KOLLAMULA VILLAGE, THULAPPALLY P.O,
         PATHANAMTHITTA 686510.

2        RAJENDRAN NAIR, AGED 56 YEARS, S/O PRABHAKARAN
         NAIR, MATTATHIL (H), KOLLAMULA VILLAGE,
         THULAPPALLY P.O, PATHANAMTHITTA 686510.

3        AJITHA RAJENDRAN, AGED 55 YEARS, W/O RAJENDRAN,
         MATTATHIL (H), KOLLAMULA VILLAGE, THULAPPALLY P.O,
         PATHANAMTHITTA 686510.

4        PRABHAKARAN NAIR, AGED 75 YEARS, S/O RAMAN NAIR,
         MATTATHIL (H), KOLLAMULA VILLAGE, THULAPPALLY P.O,
         PATHANAMTHITTA 686510.

     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
23.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(FC) No.363/2021

                             -:2:-



                        J U D G M E N T

Dated this the 23rd day of July, 2021

A.Muhamed Mustaque,J.

This original petition has been filed as there is delay in the disposal of O.P.No.1267/2019 on the files

of the Family Court, Ettumanoor.

2. A Division Bench of this Court by judgment in

[Shiju Joy v. Nisha (2021 (2) KLT 607)] had issued

necessary guidelines for disposal of matters pending

before the Family Court.

This Original petition is disposed of in the light

of the above judgment. The directions in the above

judgment shall be scrupulously followed in this matter

also.

Sd/-

A.MUHAMED MUSTAQUE JUDGE sd/-

                                     DR. KAUSER EDAPPAGATH
                                             JUDGE
kp       True copy


        P.A. To Judge
 O.P.(FC) No.363/2021



                             APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF OP NO.1282/2019 ON THE FILE OF FAMILY COURT, ETTUMANOOR

EXHIBIT P2 TRUE COPY OF OP NO.1267/2019 ON THE FILE OF FAMILY COURT, ETTUMANOOR

EXHIBIT P3 TRUE COPY OF IA 2094/2019 IN OP 1267/2019 ON THE FILE OF FAMILY COURT, ETTUMANOOR EXHIBIT P4 TRUE COPY OF MC NO.174/2020 ON THE FILE OF FAMILY COURT, ETTUMANOOR

 
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