Kerala High Court
Anand.K.N vs State Of Kerala on 23 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
WP(C) NO. 13019 OF 2021
PETITIONER:
ANAND.K.N.
AGED 46 YEARS
S/O. P.K.UNNIKRISHNAN NAIR, RESIDING AT GOKULAM, NEAR
PAMBURUTHI ROAD BUS STOP, NARATH (P.O), KOLACHERY
(VIA), KANNUR DISTRICT, KERALA, PIN-670 601.
BY ADVS.
MATHEW A KUZHALANADAN
KURIAKOSE VARGHESE
V.SHYAMOHAN
SUDEEP ARAVIND PANICKER
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF GENERAL
EDUCATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2 THE DISTRICT EDUCATIONAL OFFICER
KANNUR EDUCATION DISTRICT, THAVAKKARA,
KANNUR, PIN-670 002.
3 THE ASSISTANT EDUCATION OFFICER
PAPPINISSERI EDUCATIONAL SUB DISTRICT, PAPPINISSERI,
KALLIASSERI, KANNUR, PIN-670 562.
4 NARATH UPPER PRIMARY SCHOOL
REPRESENTED BY ITS MANAGER, (PAPPINISSERI EDUCATION SUB
DISTRICT) NARATH (P.O), KOLACHERY (VIA),
KANNUR DISTRICT, PIN-670 601.
5 THE MANAGER
NARATH UPPER PRIMARY SCHOOL, (PAPPINISSERI EDUCATION
SUB DISTRICT), NARATH (P.O), KOLACHERY (VIA),
KANNUR DISTRICT, PIN-670 601.
6 E.P.USHA
AGED 53 YEARS
WP(C) NO. 13019 OF 2021
2
W/O. GANGADHARAN, TEACHER, NARATH UPPER PRIMARY
SCHOOL, (PAPPINISSERI EDUCATION SUB DISTRICT),
NARATH (P.O), KOLACHERY (VIA),
KANNUR DISTRICT, PIN-670 601.
7 C.K.SUDHA
AGED 51 YEARS
W/O. SURESH, TEACHER, NARATH UPPER PRIMARY SCHOOL,
(PAPPINISSERI EDUCATION SUB DISTRICT), NARATH
(P.O), KOLACHERY (VIA),
KANNUR DISTRICT, PIN-670 601.
8 P.K.SREEMALLIKA
AGED 53 YEARS
W/O. MOHAN KUMAR, TEACHER, NARATH UPPER PRIMARY
SCHOOL, (PAPPINISSERI EDUCATION SUB DISTRICT),
NARATH (P.O), KOLACHERY (VIA),
KANNUR DISTRICT, PIN-670 601.
SRI. BIJOY CHANDRAN-SR. G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.07.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 13019 OF 2021
3
JUDGMENT
The learned counsel for the petitioner seeks leave to withdraw
this writ petition without prejudice to the contentions raised.
This writ petition is dismissed as withdrawn.
Sd/-
ANU SIVARAMAN
JUDGE
SVP
WP(C) NO. 13019 OF 2021
APPENDIX OF WP(C) 13019/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE STANDING DISABILITY
ASSESSMENT BOARD CERTIFICATE DATED
1.4.2006 BEARING NO.735 ISSUED TO THE
PETITIONER BY THE SUPERINTENDENT,
DISTRICT HOSPITAL, KANNUR.
Exhibit P2 TRUE COPY OF THE SERVICE BOOK OF THE
PETITIONER.
Exhibit P3 TRUE COPY OF THE DEPARTMENTAL TEST
CERTIFICATE DATED 8.6.2009 BEARING
NO.6557/09 ISSUED TO THE PETITIONER FOR
QUALIFYING THE ACCOUNT TEST (LOWER).
Exhibit P4 TRUE COPY OF THE DEPARTMENTAL TEST
CERTIFICATE DATED 6.6.2009 BEARING
NO.6558/09 ISSUED TO THE PETITIONER FOR
QUALIFYING THE TEST IN KERALA EDUCATION
ACT, 1958 AND KERALA EDUCATION RULES,
1959.
Exhibit P5 TRUE COPY OF THE SENIORITY LIST
MAINTAINED BY THE 4TH RESPONDENT IN
ACCORDANCE WITH THE PROVISIONS OF THE
KERALA EDUCATION RULES AND DULY ATESTED
BY THE 3RD RESPONDENT OFFICER.
Exhibit P6 TRUE COPY OF THE CONTEMPT PETITION
(CIVIL) NO.678/2020 FILED BY THE HON'BLE
SUPREME COURT BY THE PETITIONER HEREIN
AND OTHER SIMILARLY SITUATED PERSONS,
WITHOUT ANNEXURES.
Exhibit P7 TRUE COPY OF THE ORDER DATED 12.1.2021
PASSED BY THE HON'BLE SUPREME COURT IN
CONTEMPT PETITION (CIVIL) NO.678/2020.
Exhibit P8 TRUE COPY OF THE AFFIDAVIT DATED
9.3.2021 FILED BY DR. BIJU PRABHAKAR
I.A.S. IN THE CONTEMPT PETITION
NO.678/2020.
WP(C) NO. 13019 OF 2021
Exhibit P9 TRUE COPY OF THE REPLY FILED BY THE
PETITIONER TO THE AFFIDAVIT DATED
9.3.2021 FILED IN CONTEMPT PETITION
(CIVIL) NO.678/ 2020.
Exhibit P10 TRUE COPY OF THE APPLICATION FOR URGENT
LISTING FILED BY THE PETITIONER IN
CONTEMPT PETITION NO.678/2020.
Exhibit P11 TRUE COPY OF THE REPRESENTATION DATED
22.5.2021 ADDRESSED TO THE 5TH
RESPONDENT.
Exhibit P12 TRUE COPY OF THE REPRESENTATION DATED
2.6.2021 ADDRESSED TO THE 2ND
RESPONDENT.
