Georgy K.Mathews vs Dr.Sailas
2021 Latest Caselaw 15523 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
         FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
                         OP(C) NO. 1041 OF 2021
AGAINST THE ORDER/JUDGMENT IN OS 90/2019 OF MUNSIFF COURT,CHENGANNUR,
                               ALAPPUZHA
PETITIONER/S/14th DEFENDANT:

            GEORGY K.MATHEWS
            AGED 39 YEARS
            KANDATHIL PHILIP BHAVAN, PANDANAD WEST MURI, PANDANAD
            VILLAGE, CHENGANNUR TALUK, REPRESENTED BY POWER OF
            ATTORNEY HOLDER MATHEWS K. GEORGE, AGED 70 YEARS,
            KANDATHIL PHILIP BHAVAN, PANDANAD WEST MURI, PANDANAD
            VILLAGE, CHENGANNUR TALUK, PIN-689506.

            BY ADV M.NARENDRA KUMAR



RESPONDENT/S:

     1      DR.SAILAS
            S/O. ABRAHAM, KOLLAMPARAMBIL SANTHINIKETHAN HOUSE,
            PANDANAD WEST , PANDANAD EAST MURI, PANDANAD VILLAGE,
            CHENGANNUR TALUK, PIN-689506.

     2      THOMAS SAMUEL,
            S/O. THOMAS, THEKKEDATH HOUSE, PANDANAD WEST , PANDANAD
            EAST MURI, PANDANAD VILLAGE, CHENGANNUR TALUK, PIN-
            689506.

     3      MALANKARA MARTHOMMA SYRIYAN SABHA,
            CENTRAL OFFICE, S.C.S. COMPOUND, THIRUVALLA,
            PATHANAMTHITTA, REPRESENTED BY SECRETARY MALANKARA
            MARTHOMMA SYRIYAN SABHA, PIN-689101.

     4      PRIEST TRUSTEE,
            MALANKARA MARTHOMMA SYRIYAN SABHA, CENTRAL OFFICE, S.C.S.
            COMPOUND, THIRUVALLA, PATHANAMTHITTA, PIN-689101.

     5      LAY TRUSTEE,
            MALANKARA MARTHOMMA SYRIYAN SABHA, CENTRAL OFFICE, S.C.S.
 OP(C) NO. 1041 OF 2021
                             2

          COMPOUND, THIRUVALLA, PATHANAMTHITTA, PIN-689101.

    6     THE SECRETARY,
          MALANKARA MARTHOMMA SYRIYAN SABHA, CENTRAL OFFICE,
          S.C.S. COMPOUND, THIRUVALLA, PATHANAMTHITTA, PIN-
          689101.

    7     THE METROPOLITAN,
          MALANKARA MARTHOMMA SYRIYAN SABHA, CENTRAL OFFICE,
          S.C.S. COMPOUND, THIRUVALLA, PATHANAMTHITTA, PIN-
          689101.

    8     EPISCOPAL SYNAD,
          MALANKARA MARTHOMMA SYRIYAN SABHA, CENTRAL OFFICE,
          S.C.S. COMPOUND, THIRUVALLA, PATHANAMTHITTA,
          REPRESENTED BY METROPOLITAN, PIN-689101.

    9     CHENGANNUR-MAVELIKKARA BHADRASANAM OLIVET ARAMANA,
          THITTAMEL, CHENGANNUR, ALAPPUZHA DISTRICT,
          REPRESENTED BY BHADRASANADHIPAN, PIN-689121.

   10     PANDANAD MARTHOMMA EMMANUEL EDAVAKA,
          PANDANAD WEST P.O., PANDANAD, CHENGANNUR,
          ALAPPUZHA DISTRICT, REPRESENTED BY THE TRUSTEE,
          PIN-689506.

   11     SECRETARY,
          PANDANAD MARTHOMMA EMMANUEL EDAVAKA, PANDANAD WEST
          P.O., PANDANAD, CHENGANNUR, PIN-689506.

   12     VICAR,
          PANDANAD MARTHOMMA EMMANUEL EDAVAKA, PANDANAD WEST
          P.O., PANDANAD, CHENGANNUR, PIN-689506.

   13     K.G.JOHN,
          AGED 75 YEARS
          S/O. K.J.GEORGE, KANDATHIL ALIYAMMA BHAVAN,
          PANDANAD PADINJATTUM MURI, PANDANAD VILLAGE,
 OP(C) NO. 1041 OF 2021
                                    3

             CHENGANNUR TALUK, PIN-689506.

   14        KOCHUKUNJU JOY,
             AGED 68 YEARS
             S/O. KOCHUKUNJU, KANJIRAPARAMBIL HOUSE, PANDANAD
             EAST MURI, PANDANAD VILLAGE, CHENGANNUR TALUK,
             PIN-689506.

   15        K.M.JOHN,
             AGED 75 YEARS
             S/O. MATHAI, KANATHEKKATTIL, PANDANAD EAST MURI,
             PANDANAD VILLAGE, CHENGANNUR TALUK, PIN-689506.


     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
23.07.2021,     THE   COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 1041 OF 2021
                               4



                          JUDGMENT

The limited relief sought for in this original petition is

for early disposal of O.S.No.90 of 2019 pending on the files

of the Munsiff Court, Chengannur.

2. In the report called for by this Court, the learned

Munsiff has stated that earnest efforts will be taken to

dispose the case within eight months. The respondents, who

were served notice through special messenger, has not

opposed the prayer for early disposal of the suit.

In the result, the Original Petition is disposed of

directing the Munsiff, Chengannur to take earnest efforts to

dispose O.S.No.90 of 2019 within an outer limit of eight

months of receipt of a copy of this judgment.

SD/-

V.G.ARUN JUDGE RK OP(C) NO. 1041 OF 2021

APPENDIX OF OP(C) 1041/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE PLAINT IN O.S.NO.90 OF 2019 IN THE COURT OF MUNSIFF, CHENGANNUR.

Exhibit P2 THE TRUE COPY OF THE WRITTEN STATEMENT FILED BY RESPONDENTS 3 TO 9 (DEFENDANTS 1 TO 7) IN O.S.NO.90 OF 19.

Exhibit P3 THE TRUE COPY OF WRITTEN STATEMENT FILED BY THE PETITIONER (ADDITIONAL 14TH DEFENDANT) IN O.S.NO.90 OF 19.

Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 1.2.2019 IN O.S.NO.256 OF 2016 IN THE COURT OF MUNSIFF, CHENGANNUR.

Exhibit P5 TRUE COPY OF THE I.A.NO.1499 OF 2019 IN O.S.NO.90 OF 2019 FILED BY THE PETITIONER (ADDITIONAL 14TH DEFENDANT).

RESPONDENT'S EXHIBITS: NIL