Kerala High Court
Bhaskaran Kallankandy vs Sree Gnanodayayogam on 22 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
OP(C) NO. 1040 OF 2021
AGAINST THE ORDER/JUDGMENT IN OS 61/2019 OF MUNSIFF COURT,
THALASSERY, KANNUR
PETITIONER/S:
1 BHASKARAN KALLANKANDY
AGED 78 YEARS
S/O.CHATHU, RETIRED TEACHER, NOW RESIDING AT SURABHI
P.O., TEMPLE GATE, THALASSERY PIN 670 102.
2 ANAND RAJ
S/O.MADHAVAN, AGED 65 YEARS, ACCOUNTANT, RESIDING AT
RAMALAYAM, NEAR MANOLIKAVU P.O., TEMPLE GATE, THALASSERY
PIN 670 102.
3 CHANDRAN PATTERI
S/O.LATE DAMODARAN, AGED 52 YEARS, PAINTER, RESIDING AT
SREEPADMAM, P.O. PULINAMBRAM, VIA PERINGATHUR, THALASSERY
PIN 670 675
BY ADVS.
TISSY ROSE K CHERIYAN
ROYCE CHIRAYIL
KEERTHANA.V
RESPONDENT/S/DEFENDANTS:
1 SREE GNANODAYAYOGAM
SREE JAGANATHA TEMPLE, REGISTER NO.1/1922-23, OFFICE AT
SREE GNANODAYAYOGAM, SREE JAGANATHA TEMPLE P.O., TEMPLE
GATE, THALASSERY PIN 670 102. REP. BY ITS PRESIDENT.
2 THE PRESIDENT
K. SATHYAN, S/O.BALAN, AGED 48 YEARS, SREE
GNANODAYAYOGAM, SREE JAGANATHA TEMPLE, REGISTER
NO.1/1922-23, OFFICE AT SREE GNANODAYAYOGAM, SREE
JAGANATHA TEMPLE P.O., TEMPLE GATE, THALASSERY PIN 670
102. RESIDING AT 'SANAM' PODUVACHERRY (P.O.), PARAL 670
OP(C) NO. 1040 OF 2021
2
671
3 K.SATHYAN
S/O.BALAN, AGED 48 YEARS, RESIDING AT 'SANAM'
PODUVACHERRY (P.O.), PARAL 670 671, THALASSERY
TALUK, KANNUR DISTRICT.
4 KANDYAN GOPI
S/O.LATE CHATHU, AGED 61 YEARS, RESIDING AT
'KANDYAN HOUSE, (P.O.), THIURVANGAD 670 673,
THALASSERY TALUK, KANNUR DISTRICT.
5 N.K. VIJAYARAGHAVAN
S/O.LATE KUNHIRAMAN, AGED 71 YEARS, RESIDING AT
NELLIKKA HOUSE, ERANHOLI (P.O.) 670 107,
THALASSERY TALUK, KANNUR DISTRICT.
6 VANNATHAN KANDY KUMARAN
S/O.LATE KORAN, AGED 69 YEARS, RESIDING AT
VANNATHJAN KANDY HOUSE, (P.O.) VALAYAM, 670 671,
VADAKARA TALUK, KOZHIKODE DISTRICT.
7 SIVANANDAN KALLAN
S/O.KUNHIRAMAN, AGED 68 YEARS, RESIDING AT
'PAVITHRAM', (P.O.) THIRUVANGAD 670 673,
THALASSERY TALUK, KANNUR DISTRICT.
8 AJITH KUMAR K.
S/O.BALAN, AGED 46 YEARS, RESIDING AT KPG NIVAS,
KOZHUR (P.O.), ERUVATTY, 670 581, THALASSERY
TALUK, KANNUR DISTRICT.
9 PAVITHRAN V.K.M.
S/O.CHATHU, AGED 62 YEARS, RESIDING AT MUNDANGADAN
KUNIYIL, NIDUMBRAM (P.O.), CHOKLI 670 672,
THALASSERY TALUK, KANNUR DISTRICT.
10 RAGHAVAN PONNAMBATH
S/O.KANNAN, AGED 68 YEARS, RESIDING AT 'SRUTHI',
OP(C) NO. 1040 OF 2021
3
VADIKKAL (P.O.), TEMPLE GATE, 670 102, THALASSERY
TALUK, KANNUR DISTRICT.
11 RAJEEVAN M.N.
S/O.KUMARAN, AGED 52 YEARS, RESIDING AT KUNIYIL
HOUSE, MADAPPEDIKA (P.O.), PARAL 670 671,
THALASSERY TALUK, KANNUR DISTRICT.
12 PREMAN K.K.
S/O.GOPALAN, AGED 58 YEARS, RESIDING AT 'KANDYAN
HOUSE, KODIYERI (P.O.), PARAL 670 671, THALASSERY
TALUK, KANNUR DISTRICT.
13 GOPALAN C.
S/O.GOVINDAN, AGED 64 YEARS, RESIDING AT N.N.
NIVAS, (P.O.), THIRUVANGAD 670 673, THALASSERY
TALUK, KANNUR DISTRICT.
14 VINOD KUMAR CHAMBLON
S/O.KUMARAN, AGED 49 YEARS, (RETURNING OFFICE OF
ELECTION 2018, SREE GNANODAYAYOGAM), ADVOCATE,
NEAR DISTRICT COURT, THALASSERY TALUK, PIN 670 101
15 K.P.RATHEESH BABU
S/O.LATE ACHUTHAN, AGED 62 YEARS, TAILOR, RESIDING
AT REESHMA, MANOLIKAVU ROAD, (P.O.) TEMPLE GATE,
THALASSERY PIN 670 102.
BY ADVS.
R.SURENDRAN
S.MAYUKHA
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
22.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(C) NO. 1040 OF 2021
4
JUDGMENT
The prayer in this original petition is for expeditious disposal of
O.S.No.61 of 2019 pending on the files of the Munsiff Court,
Thalassery.
In the report called for by this Court, the learned Munsiff has
stated that the trial of O.S.No.61 of 2019 along with the connected
suits has commenced from 15.07.2021 onwards. In such circumstances
it is for the trial court to proceed with the trial and no further direction
is warranted.
The Original Petition is closed accordingly.
SD/-
V.G.ARUN
JUDGE
RK
OP(C) NO. 1040 OF 2021
APPENDIX OF OP(C) 1040/2021
PETITIONER EXHIBITS
Exhibit P1 A TRUE PHOTOCOPY OF THE ARTICLES OF
ASSOCIATION OF THE SOCIETY
Exhibit P2 A TRUE PHOTOCOPY OF THE PLAINT IN O.S.61
OF 2019 BEFORE THE MUNSIFF COURT,
THALASSERY.
Exhibit P3 A TRUE PHOTOCOPY OF THE PLAINT IN AN
O.S.86 OF 2019 BEFORE THE MUNSIFF COURT,
THALASSERY.
Exhibit P4 A TRUE PHOTOCOPY OF THE PLAINT IN AND
O.S.142 OF 2018 O.S.142 OF 2018 BEFORE THE
MUNSIFF COURT, THALASSERY.
Exhibit P5 A TRUE PHOTOCOPY OF THE ORDER IN I.A.1049
OF 2018 AND I.A.1050 OF 2018 IN O.S.142 OF
2018 FROM THE MUNSIFF COURT, THALASSERY
DATED 4.6.2018.
Exhibit P6 A TRUE PHOTOCOPY OF THE JUDGMENT IN O.P(C)
NO.1426 OF 2018 OF THIS HON'BLE HIGH COURT
OF KERALA
Exhibit P7 A TRUE PHOTOCOPY OF THE COMMISSION REPORT
FILED BY ADVOCATE. BIJOY C.P.ON 23.6.2018
IN I.A.NO.1049 OF 2018 IN O.S.142 OF 018
BEFORE THE MUNSIFF COURT, THALASSERY.
Exhibit P7(1) A TRUE PHOTOCOPY OF THE COMMISSION REPORT
FILED BY ADVOCATE. ASHLY T.A.ON 18.6.2018
ON 23.6.2018 IN I.A.NO.1049 OF 2018 IN
O.S.142 OF 018 BEFORE THE MUNSIFF COURT,
THALASSERY.
OP(C) NO. 1040 OF 2021
Exhibit P8 A TRUE COPY OF THE ORDER IN I.A.7 OF 2021
IN O.S. NO.142/2018 FROM THE MUNSIFF
COURT, THALASSERY DATED 8.3.2021
Exhibit P9 A TRUE PHOTOCOPY OF THE PETITION OF O.P.
(C) 687 OF 2021 BEFORE THIS HONOURABLE
HIGH COURT OF KERALA.
Exhibit P10 A TRUE COPY OF THE PROCEEDINGS OBTAINED
FROM THE WEBSITE
WWW.ECOURTSERVICESKERALA.ORG IN O.S.142 OF
2018 PENDING BEFORE THE MUNSIFF COURT
THALASSERY.
Exhibit P10(1) A TRUE COPY OF THE PROCEEDINGS OBTAINED
FROM THE WEBSITE
WWW.ECOURTSERVICESKERALA.ORG IN O.S.61 OF
2019.
Exhibit P10(2) A TRUE COPY OF THE PROCEEDINGS OBTAINED
FROM THE WEBSITE
WWW.ECOURTSERVICESKERALA.ORG IN O.S.86 OF
2019.
Exhibit P11 A TRUE PHOTO COPY OF THE ELECTION
NOTIFICATION FOR THE DIRECTOR BOARD
ELECTION (2021-2024) IN MALAYALA MANORAMA
DAILY ON 27.5.2021
RESPONDENT'S EXHIBIT: NIL
