Varsha Suresh vs Manoj Mohanan
2021 Latest Caselaw 15237 Ker

TR.P(C) NO. 289 OF 2019



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
           TUESDAY, THE 20TH DAY OF JULY 2021 / 29TH ASHADHA, 1943
                               TR.P(C) NO. 289 OF 2019
         AGAINST THE ORDER/JUDGMENT IN OP 850/2018 OF FAMILY COURT,
                                 THIRUVANANTHAPURAM
PETITIONER/RESPONDENT:

              VARSHA SURESH,
              AGED 20 YEARS
              D/O.SURESH KUMAR, KIZHAKKUMKARA VEEDU(THODIYIL VEEDU)
              KALAKODE PO, POOTHAKKULAM VILLAGE, KOLLAM DIST-691302
              BY ADV M.RAJESH


RESPONDENT/PETITIONER:

              MANOJ MOHANAN
              AGED 29 YEARS
              S/O.MOHANAN GOPALAN, SKYLINE MELODY FLAT NO 7(C) DPI
              JUNCTION THYCAUD PO, THIRUVANANTHAPURAM DIST-695014
              BY ADV SMT.M.A.SHEEBA



THIS   TRANSFER     PETITION     (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
20.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 289 OF 2019


                                     2




                                ORDER

Dated this the 20th day of July 2021

Learned Counsel for the petitioner submits that the

issue involved has become infructuous.

This is recorded and the transfer petition is

dismissed as infructuous.

Sd/-

V.G.ARUN

JUDGE NB/20.7.21 TR.P(C) NO. 289 OF 2019

APPENDIX OF TR.P(C) 289/2019

PETITIONER'S ANNEXURE

ANNEXURE 1 A TRUE COPY OF THE PETITION FILED AS OP.NO.850/2018 BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

ANNEXURE 2 A TRUE COPY OF THE PETITION FILED AS MC NO.27/2019 BEFORE THE FAMILY COURT, KOLLAM.

RESPONDENT'S ANNEXURE: NIL

True Copy P.A to Judge