E.V.Raphel vs Ramachandran U.V
2021 Latest Caselaw 15212 Ker

WP(C) NO. 7519 OF 2020                   1



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                    THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

              TUESDAY, THE 20TH DAY OF JULY 2021 / 29TH ASHADHA, 1943

                                  WP(C) NO. 7519 OF 2020

PETITIONER/S:

               E.V.RAPHEL
               AGED 67 YEARS
               S/O.VARGHESE, EDAKKATTU HOUSE, KUMBALANGI NORTH, KOCHIN-7.

               BY ADV S.SUJIN


RESPONDENT/S:

       1       RAMACHANDRAN U.V
               KANAYI P.O., CHALAKKODU POST, PAYYANOOR VAZHI, PIN-670307.

       2       PADMANABHAN,
               VELLOORP.O., VELLOOR POST, PAYYANOOR VAZHI, PIN-670307.

       3       SHIBU.K,
               S/O.BABU, KELOTH, PAYYANOOR, PAYYANOOR POST, PIN-670307.

       4       CIRCLE INSPECTOR OF POLICE,
               PAYYANOOR, KANNUR DISTRICT, PIN-670307.

       5       MANAGING DIRECTOR,
               ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA LTD., 2ND
               FLOOR, PREETHI BUILDING, M.G ROAD, PALARIVATTOM, KOCHI-682025.

       6       STATE OF KERALA,
               REPRESENTED BY ITS SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN-695001.


OTHER PRESENT:

               SRI.N.B.SUNIL NATH, GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.07.2021,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7519 OF 2020               2




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No.7519 of 2020
                      --------------------------------------
                  Dated this the 20th day of July, 2021


                                 JUDGMENT

The counsel for the petitioner submitted that the prayers in

the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 7519/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE AGREEMENT WAS ALSO EXECUTED ON 08.07.2019.

EXHIBIT P2 TRUE COPY OF THE LETTER DATED 17.02.2020 SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT.

EXHIBIT P3 A TRUE COPY OF THE COMPLAINT DATED 12.02.2020 SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT.