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Kevin Thomas vs Bindhu Madhu
2021 Latest Caselaw 15175 Ker

Citation : 2021 Latest Caselaw 15175 Ker
Judgement Date : 20 July, 2021

Kerala High Court
Kevin Thomas vs Bindhu Madhu on 20 July, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 20TH DAY OF JULY 2021 / 29TH ASHADHA, 1943
                        WP(C) NO. 29718 OF 2019
PETITIONER:

            KEVIN THOMAS
            AGED 23 YEARS
            S/O. THOMAS JACOB, THEKKETHOTTIYIL, THIRUMARADI P.O.-
            686 662,KOOTHATTUKULAM, ERNAKULAM DIST, MOB-82818 42168

            BY ADVS.
            JOHNSON MANAYANI
            SRI.BENHUR JOSEPH MANAYANI
            SRI.JEEVAN MATHEW MANAYANI



RESPONDENTS:

    1       BINDHU MADHU
            W/O.MADHU, PUTHENPURAYL HOUSE, KUNNAPPILLY KARA,
            MULAKULAM VILLAGE, PERUVA-686 610, KOTTAYAM DISTRICT

    2       DEPUTY SUPERINTENDENT OF POLICE,
            MUVATTUPUZHA, MUVATTUPUZHA P.O., ERNAKULAM DISTRICT-686
            661

    3       CIRCLE INSPECTOR OF POLICE,
            PIRAVOM CIRCLE, PIRAVOM P.O., ERNAKULAM DISTRICT,-686
            664

    4       THE SUB INSPECTOR OF POLICE,
            KOOTHATTUKULAM POLICE STATION, KOOTHATTUKULAM -686 662

            BY ADV.SRI.N.B.SUNIL NATH, GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.29718/2019
                            2




                  P.V.KUNHIKRISHNAN, J
            -------------------------------
                W.P.(C)No.29718 of 2019
           --------------------------------
           Dated this the 20th day of July 2021

                       JUDGMENT

The learned counsel appearing for the

petitioner submitted that the matter has become

infructuous.

Therefore, the Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM WP(C) NO.29718/2019

APPENDIX OF WP(C) 29718/2019

PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE SALE AGREEMENT ENTERED INTO BETWEEN THE PETITIONER AND THE 1ST RESPONDENT DT 24.2.2018.

EXHIBIT P2 THE TRUE COPY OF THE RECEIPT ISSUED BY THE 1ST RESPONDENT DT 29.4.2018 IN ACCEPTANCE OF RS.ONE LAKH.

EXHIBIT P3 THE TRUE COPY OF HE PETITION FILED BY THE PETITIONER BEFORE TH 4TH RESPONDENT, DATED 31.10.2019.

EXHIBIT P4 THE TRUE COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE RESPONDENTS 2 TO 4 DATED 2.11.2019.

RESPONDENTS EXHIBITS : NIL

//TRUE COPY//

PA TO JUDGE

 
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