Vishnu Velayudhan vs Saju George
2021 Latest Caselaw 15085 Ker

Con.Case (C)No.851/2021                1

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
    THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                &
            THE HONOURABLE MR. JUSTICE GOPINATH P.
  FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
                   CON.CASE(C) NO. 851 OF 2021
  AGAINST THE ORDER/JUDGMENT IN OP(KAT) 358/2019 OF HIGH
                    COURT OF KERALA, ERNAKULAM
PETITIONER/PETITIONER/APPLICANT IN O.P(KAT):

           VISHNU VELAYUDHAN
           AGED 28 YEARS
           S/O. VELAYUDHAN M.K., MUKKUTTIPARAMBIL HOUSE
           KURICHILAKODE, KODANAD P.O. ERNAKULAM 683 544.

           BY ADV J.JULIAN XAVIER



RESPONDENT/1ST RESPONDENT:

           SAJU GEORGE
           FATHERS NAME AND AGE NOT KNOWN TO THIS
           PETITIONER) PRESENTLY WORKING AS SECRETARY,
           KERALA PUBLIC SERVICE COMMISSION, PATTOM PALACE
           P.O. THIRUVANANTHAPURAM 695 004.

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.07.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case (C)No.851/2021                  2



                             JUDGMENT

A.K.Jayasankaran Nambiar, J

It is submitted by the learned counsel for the petitioner that the

directions in the judgment have already been complied with.

Taking note of the above submission, the Contempt Case (Civil) is

closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

sd/-

GOPINATH P.

JUDGE acd

APPENDIX OF CON.CASE(C) 851/2021

PETITIONER ANNEXURE

ANNEXURE A1 CERTIFIED COPY OF THE JUDGEMENT DATED 09.12.2020 IN OP (KAT) NO. 358 /2019.

ANNEXURE A2 COPY OF THE ORDER DATED 13.01.2021 IN R.P NO. 1009/220 IN OP (KAT) 358/2019.

ANNEXURE A3 COPY OFTHE COVERING LETTER DATED 21.12.2020 FILED BEFORE THE RESPONDENT.

ANNEXURE A4 COPY OF THE AD CARD SIGNED FROM THE OFFICE OF THE RESPONDENT.