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Bindu Ramesh Babu vs Jaison T.Dominic
2021 Latest Caselaw 15077 Ker

Citation : 2021 Latest Caselaw 15077 Ker
Judgement Date : 16 July, 2021

Kerala High Court
Bindu Ramesh Babu vs Jaison T.Dominic on 16 July, 2021
RFA No.88/2021                              1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                         THE HONOURABLE MRS. JUSTICE M.R.ANITHA
                 Friday, the 16th day of July 2021 / 25th Ashadha, 1943

                          IA.NO.1/2021 IN RFA NO. 88 OF 2021

                        OS 4/2018 OF SUB COURT, KOYILANDY
   PETITIONER/APPELLANT:

          BINDU RAMESH BABU, D/O. RAJAGOPALAN, KRISHNAPURI, KACHERI DESOM
          AMSOM, KOZHIKODE TALUK, NOW RESIDING IN PJRA 9, P.J. ANTONY ROAD,
          PALARIVATTOM, ERNAKULAM - 682025.

   RESPONDENTS/RESPONDENTS:

      1. JAISON T.DOMINIC ,AGED 52 YEARS , S/O. DOMINIC, THALAKOTTUR,
         BALUSSERY AMSOM, BALUSSERY P.O, KOYILANDY - 673305.
      2. DARLY JAISON ,AGED 48 YEARS, W/O. JAISON T DOMINIC, THALAKOTTUR,
         BALUSSERY AMSOM, BALUSSERY P.O, KOYILANDY - 673305.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and decree passed by the Sub Court, Koyilandy dated
   22.1.2021 in O.S.No 4/2018 as well as all further proceedings for
   enforcement of the said decree by the respondents pending disposal of the
   appeal and to pass an ad interim order to that effect to avail till the
   disposal of this application.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this courts order dated
   23/03/2021, and upon hearing the arguments of SRI.V.V.ASOKAN (SR.) along
   with SRI.K.I.MAYANKUTTY MATHER,SRI.VINEETH KOMALACHANDRAN, Advocates for
   the petitioner , the court passed the following:
 RFA No.88/2021                                   2/2




                       ANIL K. NARENDRAN & M.R. ANITHA, JJ.
                     ---------------------------------------------------
                                   R.F.A.No.88 of 2021
                    ------------------------------------------------------
                          Dated this the 16th day of July, 2021

                                           ORDER

Anil K. Narendran, J.

Call for LCR.

I.A.No.1 of 2021

The interim order will stand extended until further orders.

Sd/-

ANIL K. NARENDRAN, Judge

Sd/-

M.R. ANITHA, Judge AV/16/7

16-07-2021 /True Copy/ Assistant Registrar

 
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