Citation : 2021 Latest Caselaw 15030 Ker
Judgement Date : 16 July, 2021
OP(C).1127/14 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
OP(C) NO. 1127 OF 2014
PETITIONER/S:
1 THANKAVELU
S/O.NACHUMUTHU CHETTIYAR, ANGALA NIVAS, MARATH LANE,
THRISSUR DISTRICT, 680 001.
2 V.T.JAYALAKSHMI
W/O.THANKAVELU, ANGALA NIVAS, MARATH LANE, THRISSUR
DISTRICT, 680 001.
BY ADV SRI.B.RAMACHANDRAN
RESPONDENT/S:
1 BANK OF INDIA
THRISSUR BRANCH, VADAKKEMADAM BUILDING, M.G ROAD,
THRISSUR 680 001.
2 P.K.ASHRAF
S/O.P.K.KUNJU, PUTHENVEETTIL HOUSE, KOORUKKANCHERRY,
THRISSUR DISTRICT, 680 001.
3 THE VILLAGE OFFICER
THRISSUR 680 003.
4 THE TAHASILDAR
THRISSUR 680 003.
5 THE REVENUE DIVISIONAL OFIFCER
THRISSUR 680 003.
6 THE DISTRICT COLLECTOR
THRISSUR 680 003.
OP(C).1127/14 2
7 THE SUB INSPECTOR OF POLICE
THRISSUR EAST POLICE STATION, THRISSUR 680 003.
R1 TO R7 BY SR.GOVT.PLEADER SRI.JOHNSON M.I
BY ADVS.
R1 BY SRI.C.A.JOY
R2 BY SRI.BABU CHERUKARA
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 16.07.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).1127/14 3
V.G.ARUN, J.
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O.P(C).No.1127 of 2014
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Dated this the 16th day of July, 2021
JUDGMENT
The not pressed memo is accepted and the original petition is
dismissed as not pressed.
Sd/-
V.G.ARUN, JUDGE
vgs
APPENDIX OF OP(C) 1127/2014
PETITIONER EXHIBITS
EXHIBIT P1. COPY OF THE JUDGMENT DATED 5.8.09 IN WPC 14775/2009.
EXHIBIT P2. COPY OF THE IA 1780/2009 DATED 14.8.09.
EXHIBIT P3. COPY OF THE ORDER DATED 7.10.09 IN IA 1780/2009 IN DRC 1255.
EXHIBIT P4. COPY OF THE JUDGMENT DATED 17.11.09 IN WPC 30417/2009.
EXHIBIT P5. COPY OF THE ORDER DATED 17.2.10 IN IA 1780 OF 2009 IN DRC 1255 IN OA 288/2001.
EXHIBIT P6. COPY OF THE JUDGMENT DATED 21.5.10 IN WA NO.100/2010.
EXHIBIT P7. COPY OF THE JUDGMENT DATED 19.10.10 IN WPC 19017/2010.
EXHIBIT P8. COPY OF THE JUDGMENT IN WA 401/2011 DATED 24.3.11.
EXHIBIT P9. COPY OF THE APPEAL MEMORANDUM DATED 5.4.11.
EXHIBIT P10.COPY OF THE PETITION DATED 18.4.11 NUMBERED AS IA 992/2011.
EXHIBIT P11. COPY OF THE ORDER DATED 27.4.11 IN IA 992/2011 OF THE DEBTS RECOVERY TRIBUNAL ERNAKULAM.
EXHIBUIT P12. COPY OF THE ORDER DATED 24.8.12 OF THE 5TH RESPONDENT.
EXHIBIT P13. COPY OF PETITION DATED 14.2.13 BY THE 2ND RESPONDENT BEFORE THE 6TH
RESPONDENT.
EXHIBIT P14. COPY OF THE JUDGMENT DATED 22.3.13.
EXHIBIT P15. COPY OF THE ORDER DATED 12.6.13 OF THE 5TH RESPONDENT.
EXHIBIT P16. COPY OF IA 288/2001 DATED 15.7.13.
EXHIBIT P17. COPY OF JUDGMENT DATED 29.10.13 IN OPC(DRT)3736/2013.
EXHIBIT P18. COPY OF THE COUNTER AFFIDAVIT DATED 21.8.13 FIELD IN EXT. P16.
EXHIBIT P19. COPY OF ORDER DATED 16.12.13 IN EXT. P16 PASSED BY DEBTS RECOVERY TRIBUNAL, ERNAKULAM.
EXHIBIT P20. COPY OF THE PLAINT FIELD AS IA 1467/2014.
EXHIBIT P21. COPY OF IA 1469/2014 DATED 16.4.14.
EXHIBIT P22. COPY OF IA NO.1470/2014 DATED 16.4.14.
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