Citation : 2021 Latest Caselaw 15029 Ker
Judgement Date : 16 July, 2021
OP(C).1019/21 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
OP(C) NO. 1019 OF 2021
AGAINST THE ORDER/JUDGMENT IN OS 652/1995 OF ADDITIONAL SUB COURT,
IRINJALAKUDA, THRISSUR
PETITIONER/S:
K.S.PRAMOD
AGED 49 YEARS
S/O.SUBRAMANYAN, KOLATHAPPULLY HOUSE, PORATHISSERY
DESOM, PORATHISSERY VILLAGE, MUKUNDAPURAM TALUK,
THRISSUR DISTRICT, PIN - 680 125.
BY ADVS.
N.L.BITTO
ARUN SAMUEL
RESPONDENT/S:
1 K.G.AJAYAKUMAR
AGED 48 YEARS
S/O.GOVINDA MENON, EREKKATH HOUSE, IRINJALAKUDA DESOM,
IRINJALAKUDA VILLAGE, MUKUNDAPURAM TALUK, THRISSUR
DISTRICT, PIN - 680 121.
ADDL.2 MRS.NIRENE DENNIS LUIS, AGED ABOUT 60, W/O.LATE DENNIS
STANLY PAUL LOUIS, IV/150, SOUTHERS COLLEGE OF
ENGINEERING, LOUIS NAGAR, CHALAKUDY VILLAGE, CHALAKUDY
TALUK, THRISSUR DISTRICT, PIN-680307.
3. MRS.GENE VIEVE DORIS ANASTASIA LOUIS, AGED ABOUT 35,
D/O.MRS.NIRENE DENNIS LUIS, IV/150, SOUTHERS COLLEGE OF
ENGINEERING, LOUIS NAGAR, CHALAKUDY VILLAGE, CHALAKUDY
TALUK, THRISSUR DISTRICT PIN-680307.
4. MRS.JUANTIA MARIETTA LOUIS, AGED ABOUT 30,
D/O.MRS.NIRENE DENNIS LUIS, IV/150, SOUTHERS COLLEGE OF
ENGINEERING, LOUIS NAGAR, CHALAKUDY VILLAGE, CHALAKUDY
TALUK, THRISSUR DISTRICT, PIN-680307.
5. MRS.JACQUILINE NATALIA LUIS, AGED ABOUT 25, D/O.MRS.
OP(C).1019/21 2
NIRENE DENNIS LUIS, DO. DO.
6. HEATHER LUIZ, AGED ABOUT 65, LUIZ ESTATE,
KALAMASSERY DESOM, KALAMASSERY VILLAGE, ERNAKULAM
DISTRICT PIN-683104.
7. REGINA FERNANDEZ, AGED ABOUT 62, LUIZ ESTATE,
KALAMASSERY DESOM, KALAMASSERY VILLAGE, ERNAKULAM
DISTRICT, PIN-683 104.
8. MRS.GERALDINE LUIZ, AGED ABOUT 60, SOUTHERN COLLEGE
OF ENGINEERING, LOUIS NAGAR, CHALAKUDY VILLAGE,
CHALAKUDY TALUK, THRISSUR DISTRICT, PIN-680307.
9. SHOWN LOUIS, AGED ABOUT 58, S/O.EDWARD CHALES LOUIS,
SOUTHERN COLLEGE OF ENGINEERING, LOUIS NAGAR, CHALAKUDY
VILLAGE, CHALAKUDY TALUK, THRISSUR DISTRICT, PIN-
680307.
10. KATHERINE LOUIS, AGED ABOUT 55, D/O.EDWARD CHALES
LOUIS, DO.DO.
11. CECENDRA LOUIS, AGED ABOUT 52, D/O. DO. DO.
12. MICHELE LOUIS, AGED ABOUT 50, D/O. DO. DO.
13. DOMANIC LOUIS, AGED ABOUT 48, S/O.DO. DO.
14. CAROLINE LOUIS, AGED ABOUT 45, D/O. DO. DO.
15. CHERUMBINA KINDAL, AGED ABOUT 55, KINDAL NOOK,
BROOK LANDS, UPPER CONOOR, NILGRIS DISTRICT, TAMIL
NADU, PIN-643101.
ADDITIONAL R2 TO R15 ARE IMPLEADED AS PER ORDER ORDER
DATED 25.6.2021 IN I.A.NO.1 OF 2021
R7 & R12 BY ADV.GEETHA TOM
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 16.07.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).1019/21 3
V.G.ARUN, J.
-----------------------------------------------
O.P(C).No. 1019 of 2021
-----------------------------------------------
Dated this the 16th day of July, 2021
JUDGMENT
Learned counsel for the petitioner seeks permission to withdraw
the original petition with liberty to move afresh, if so required. The
original petition is hence dismissed as withdrawn, with the liberty
sought.
Sd/-
V.G.ARUN, JUDGE
vgs
APPENDIX OF OP(C) 1019/2021
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF FINAL DECREE IN OS 652 OF 1995 OF THE SUB COURT IRINJALAKUDA DATED 13/1/2004.
Exhibit P2 A TRUE COPY OF THE SKETCHED SUBMITTED BY THE PETITIONER IN F.D.I.A.3687 OF 2004 IN OS 652 OF 1995 OF THE ADDL. SUB COURT, IRINJALAKUDA DATED 23/3/2021.
Exhibit P3 A TRUE COPY OF THE POSTAL ACKNOWLEDGMENT DATED 25/3/2021.
Exhibit P4 A TRUE COPY OF THE STATEMENT FILED BY THE PETITIONER DATED 25/3/2021.
Exhibit P5 A TRUE COPY OF THE SHOW CAUSE NOTICE ISSUED IN F.D.I.A.NO.3687 OF 2004 IN OS 652 OF 1995 OF SUB COURT IRINJALAKUDA TO THE PETITIONER DATED 7/5/2021.
Exhibit P6 A HANDWRITTEN COPY OF E-COURTS PROCEEDING IN F.D.I.A.3687 OF 2004 IN OS 652 OF 1995 OF ADDL. SUB COURT, IRINJALAKUDA FROM 24/3/2021.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!