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Hamsa vs State Of Kerala
2021 Latest Caselaw 15011 Ker

Citation : 2021 Latest Caselaw 15011 Ker
Judgement Date : 16 July, 2021

Kerala High Court
Hamsa vs State Of Kerala on 16 July, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
            THE HONOURABLE MR. JUSTICE A.M.BADAR
   FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
                   WP(C) NO. 7354 OF 2021
PETITIONER/S:

         HAMSA, AGED 63 YEARS
         S/O MOHAMMED, MADALA HOUSE, MUTHUKURUSSI, ELAD
         P.O,
         LAMKULAM VILLAGE, PERINTHALMANNA TALUK, MALAPPURAM
         DISTRICT, PIN-679340.
         REPRESENTED BY THE POWER OF ATTORNEY HOLDER-FAWAS
         AHAMED, AGED 27,
         S/O HANEEFA, VARIKKODAN HOUSE, VALIYANGADI,
         PERINTHALMANNA POST, PERINTHALMANNA VILLAGE,
         PERINTHALMANNA TALUK,
         MALAPPURAM DISTRICT, PIN-679340.

         BY ADVS.
         VINOD RAVINDRANATH
         SMT.MEENA.A.
         SRI.K.C.KIRAN
         SMT.M.R.MINI
         SRI.M.DEVESH
         SRI.ASHWIN SATHYANATH



RESPONDENT/S:

    1    STATE OF KERALA
         REPRESENTED BY SECRETARY, DEPARTMENT OF REVENUE,
         THIRUVANANTHAPURAM, PIN-695001.

    2    DISTRICT COLLECTOR,
         COLLECTORATE, CIVIL STATION, MALAPPURAM-676505.

    3    DEPUTY TAHSILDAR, TALUK OFFICE,
         PERINTHALMANNA,
         MALAPPURAM, PIN-676504.
 WP(C) NO. 7354 OF 2021


                             -2-

     4     COMMERCIAL TAX OFFICER,
           COMMERCIAL TAX OFFICE, 4TH CIRCLE, STATE GOODS
           AND SERVICES TAX DEPARTMENT, THRISSUR DISTRICT,
           KERALA, PIN-680004.

     5     U. ABDULLA,
           AGED 59 YEARS
           S/O U.ALIKUTTY,
           URATHODYIL HOUSE, THRITHALA P.O, PALAKKAD
           DISTRICT, PIN-679534.

     6     U.ABDUL NAZAR,
           AGED 50 YEARS
           S/O U. ALIKUTTY,
           URATHODYIL HOUSE,
           THRITHALA P.O,
           PALAKKAD DISTRICT, PIN-679534.

     7     U.FAISAL BABU,
           AGED 31 YEARS
           S/O U. ALIKUTTY,
           URATHODYIL HOUSE,
           THRITHALA P.O,
           PALAKKAD DISTRICT, PIN-679534.

     8     U.FARIS
           AGED 31 YEARS
           S/O U.ABDULLA,
           URATHODYIL HOUSE,
           THRITHALA P.O,
           PALAKKAD DISTRICT, PIN-679534.

     9     K.A. NOUSHAD,
           AGED 46 YEARS
           S/O K.B.ALI MOHAMMED, KALLIPARAMBIL HOUSE,
           THALIKULAM P.O,
           THRISSUR PIN-680569.
 WP(C) NO. 7354 OF 2021


                                 -3-

    10       MOHAMED ALI,
             AGED 61 YEARS
             S/O ABOO,
             PONNATH HOUSE,
             VYLATHUR P.O,
             THRISSUR, PIN-679563.

    11       HANEEF T.
             AGED 48 YEARS
             S/O PAREETH,
             AMMUS VILLA, MELADI P.O., KOZHIKODE, PIN-673522.

    12       K.M. HUSSAIN,
             AGED 54 YEARS
             S/O K.M. MOIDU,
             KUNNAMBATH HOUSE,
             AKALAD P.O, CHAVAKKAD, THRISSUR DISTRICT, PIN-
             680518.


OTHER PRESENT:

             SRI.RON BASTIAN, GP




      THIS    WRIT   PETITION    (CIVIL)    HAVING    COME    UP    FOR
ADMISSION     ON   16.07.2021,     THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 7354 OF 2021


                                      -4-




                            A.M.BADAR, J.

  - - - - - - - - - - - - - - -- - - -- - - - - - - - - - -- - - - - - - - -
                  WP(C) NO. 7354 OF 2021
  - - - - - - - - - - - - - - - - -- - - - - - - - - - - - - - - - - - - - - -
               Dated this the 16th day of July, 2021

                               JUDGMENT

The learned counsel for the petitioner, on instructions, seeks permission to withdrawn this petition. Accordingly, this Writ Petition stands dismissed as withdrawn.

sd A.M.BADAR, JUDGE.

dl/

 
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