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Amzan Ziyad vs The Additional District ...
2021 Latest Caselaw 14970 Ker

Citation : 2021 Latest Caselaw 14970 Ker
Judgement Date : 15 July, 2021

Kerala High Court
Amzan Ziyad vs The Additional District ... on 15 July, 2021
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE SATHISH NINAN
       THURSDAY, THE 15TH DAY OF JULY 2021 / 24TH ASHADHA, 1943
                             WP(C) NO. 14072 OF 2021
PETITIONER:

              AMZAN ZIYAD
              AGED 20 YEARS
              S/O ZIAD, THEKKE INCHAKKAL HOUSE, PUNNATHALA WARD, PSRA-
              110, THIRUMULLAVARAM POST, KOLLAM-691012, KERALA

              BY ADV NANDAGOPAL S.KURUP



RESPONDENT:

              THE ADDITIONAL DISTRICT MAGISTRATE
              CIVIL STATION, KOLLAM-686102.

              BY GOVT. PLEADER SRI.RAVIKRISHNAN


     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
15.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                    SATHISH NINAN, J.
           ==================
               W. P. (C) No.14072 of 2021
           ==================
           Dated this the 15th day of July, 2021

                       JUDGMENT

Seeking grant of temporary licence for sale of

fire crackers, the petitioner has submitted Ext.P1 application before the first respondent in terms of

the Explosives Rules. The request is with a view to

effect sales during the upcoming Onam season.

2. Without expressing anything on merits, this

writ petition is disposed of directing the first

respondent to consider Ext.P1 application in

accordance with law and pass appropriate orders

thereon, as expeditiously as possible and at any

rate within a period of two weeks from the date of

receipt of a copy of this judgment.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge WP(C) NO. 14072 OF 2021 APPENDIX PETITIONER'S EXTS:-

EXT.P1 TRUE COPY OF THE APPLICATION DATED 09.06.21 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

EXT.P2 TRUE COPY OF THE LICENSE ISSUED IN THE NAME OF MR.A.A. RASHEED, MC. 1436, ANDAMUKKOM WARD, QUILON.

EXT.P3 TRUE COPY OF THE ORDER OF APPROVAL OF DRAWINGS BY PESO DATED 31.01.2020.

EXT.P4 TRUE COPY OF THE CONSENT/NO OBJECTION CERTIFICATE ISSUED BY SMT.AZEELA ZIAD IN FAVOUR OF THE PETITIONER.

-----

 
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