Kerala High Court
C.Abdul Aziz vs Chembukandy Saffiya on 15 July, 2021
RFA No.40/2012 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MRS. JUSTICE M.R.ANITHA
Thursday, the 15th day of July 2021 / 24th Ashadha, 1943
RFA NO. 40 OF 2012
OS 192/2005 OF III ADDITIONAL SUB COURT, KOZHIKODE
APPELLANTS/ Defendants 4 to 12 and 15 to 18:
1. C.ABDUL AZIZ, AGED 51 YEARS S/O. C.ABU, AGED 51 YEARS, SUHARA
MANZIL, KAITAVALAPPU, OPP.NEW EVAREST LODGE, PANNIYANKARA AMSOM,
DESOM, P.O.KALLAI, KOZHIKODE -3.
2. C.ABDUL LATHEEF S/O.C.ABU, AGED 43, SUHARA MANZIL, KAITHAVALAPPU,
OPP.NEW EVEREST LODGE, PANNIYANKARA AMSOM, DESOM, P.O. KALLAI,
KOZHIKODE -3
3. C.MUMTHAZ, D/O.C.ABDU, AGED 42 YEARS, SUHARA MANZIL, KAITAVALAPPU,
OPP.NEW EVEREST LODGE, PANNIYANKARA AMSOM, DESOM P.O. KALLAI,
KOZHIKODE -3
4. C.THAHIRA, AGED 38 YEARS D/O.C.ABU, AGED 38 YEARS, SUHARA MANZIL,
KAITHAVALAPPU, OPP.NEW EVEREST LODGE, PANNIYANKARA AMSOM, DESOM,
P.O. KALLAI, KOZHIKODE - 3
5. T.K.FATHIMA, W/O. C.BEERAN KOYA, AGED 61 YEARS, NEELO BHAVAN,
THIRUVANNOOR ROAD, PANNIYANKARA AMSOM, DESOM, KOZHIKODE, NOW
RESIDING AT VINODINI NIVAS, ELATHUR AMSOM,DESOM, VENGALI, ELATHUR
P.O., KOZHIKODE (SHOWN IN THE IMPUGNED JUDGMENT AND DECREE AS
FATHIMA @ KUNHEEVI WRONGLY)
6. C.BABU, S/O.C.BEERAN KOYA, AGED 41 YEARS, NEELO BHAVAN, THIRUVANNOOR
ROAD, PANNIYANKARA AMSOM, DESOM, KOZHIKODE NOW RESIDING AT VINODINI
NIVAS, ELATHUR AMSOM, DESOM, VENGALI, ELATHUR P.O. KOZHIKODE (SHOWN
IN THE IMPUGMENT AND DECREE AS C.BAKKAR BABU WRONGLY)
7. C.SAIRA, D/O.C.BEERAN KOYA, AGED 37 YEARS, NEELO BHAVAN,
THIRUVANNOOR ROAD, PANNIYANKARA AMSOM, DESOM, KOZHIKODE, NOW
RESIDING AT VINODINI NIVAS, ELATHUR AMSOM, DESOM, VENGALI, ELATHUR
P.O. KOZHIKODE (SHOWN IN THE IMPUGNED JUDGMENT AND DECREE AS SHAHAR
BANU WRONGLY)
8. C.NILOFER @ C.NEELOFFER, D/O. C.BEERAN KOYA, AGED 34 YEARS, NEELO
BHAVAN, THIRUVANNOOR ROAD, PANNIYANKARA AMSOM, DESOM, KOZHIKOE, NOW
RESIDING AT VINODINI NIVAS, ELATHUR AMSOM, DESOM, VENGALI, ELATHUR
P.O. KOZHIKODE
9. C.NAJITH MUHAMMED, S/O. C.BEERAN KOYA, AGED 30 YEARS, NEELO BHAVAN,
THIRUVANNOOR ROAD PANNIYANKARA AMSOM, DESOM KOZHIKODE, NOW RESIDING
AT VINODINI NIVAS, ELATHUR AMSOM, DESOM, VENGAI, ELATHUR P.O.,.
KOZHIKODE (WRONGLY SHOWN AS C NAJEED IN THE IMPUGNED DECREE AND
JUDGMENT)
10. HAZEENA, W/O. ABDUL MAJEED AGED 41 YEARS, SUHARA MANZIL,
KAITAVALAPPU, OPP.NEW EVEREST LODGE, PANNIYANKARA AMSOM, DESOM,
KALLAI, KOZHIKODE - 3
11. SHAMSUDEEN C. S/O. ABDUL MAJEED, AGED 25 YEARS, SUHARA MANZIL,
KAITAVALAPPU, OPP.NEW EVEREST LODGE, PANNIANKARA AMSOM, DESOM P.O.
RFA No.40/2012 2/3
KALLAI, KOZHIKODE - 3
12. SHAMRIN SEMRIN D/O. ABDUL MAJEED, AGED 21 YEARS, SUHARA MANZIL,
KAITAVALAPPU,OPP.NEW EVEREST LODGE, PANNIYANKARA AMSOM, DESOM, P.O.
KALLAI, KOZHIKODE - 3
13. ASHA SHAFEENA, D/O. ABDUL MAJEED AND W/O.FIROS ELEYEDATH, AGED 23
YEARS, SUHARA MANZIL, KAITAVALAPPU, OPP.NEW EVEREST LODGE,
PANNIYANKARA AMSOM, DESOM, P.O.KALLAI, KOZHIKODE -3, NOW PERMANENTLY
RESIDING WITH HER HUSBAND AT ELAYODATH HOUSE, PALAPPETTA
P.O.PANIPPARA, MALAPPURAM- 676541 (SHOWN AS SHAFEENA IN THE JUDGMENT
AND DECREE WRONGLY)
BY ADVS.SRI.K.M.FIROZ, M SHAJNA FOR A1 TO A4 AND A10 TO A13
SRI.N.M.MADHU,SMT.C.S.RAJANI FOR A5 TO A9.
RESPONDENTS/ Plaintiffs and Defendants 13, 14 and 2:
1. CHEMBUKANDY SAFFIYA D/O.C.VEERAN, CHEMBUKANDY HOUSE, KAITHAVALAPPU
OPP.NEW EVEREST ODGE, PANNIYANKARA AMSOM, DESOM, P.O. KALLAI,
KOZHIKODE 673003
2. CHEMBUKANDY SHAMSUDDIN @ ABDUL SALEEM S/O. C.VEERAN, CHEMBUKANDY
HOUSE, KAITHAVALAPPU OPP.NEW EVEREST LODGE PANNIYANKARA AMSOM, DESOM
P.O. KALLAI, KOZHIKODE 673 003
3. C.MOIDEEN KOYA(DIED) , S/O. C.VEERAN, JAMSHEENA MANZIL,
VELLATHUMPADAM, CHERUVANNUR AMSOM, DESOM, P.O. NALLALAM, KOZHIKODE
673 003
4. SUHARABI D/O. C.VEERAN, AGED EDAKKORA POTTAMMAL VEEDU CHELAVOOR
AMSOM, DESOM, KOTTAMPARAMBU P.O. KOZHIKODE 673 003
5. IMBICHI PATHUMMABI D/O. C.ABU KAMBI STORE HOUSE, CHAKKIRIKADE
PARAMBA, NADUVATTAM AMSOM, DESOM, ARAKINAR P.O. KOZHIKODE 673 003
6. KHADEEJA, W/O.LATE C.MOIDEEN KOYA, JAMSHEENA MANZIL, VELLATHUMPADAM,
CHERVANNUR AMSOM, DESOM, P.O.NALLALAM, KOZHIKODE- 673 027
7. JAMSHEENA, D/O.LATE C.MOIDEEN KOYA, JAMSHEENA MANZIL,
VELLATHUMPADAM, CHERVANNUR AMSOM, DESOM, P.O.NALLALAM, KOZHIKODE-
673 027
LEGAL HEIRS OF THE DEACEASED R3 IMPLEADED AS ADDITIONAL R6 AND R7 VIDE
ORDER DATED 11/3/2019 IN IA 561/2016.
BY ADVS.SRI. M.P.SRINATH GIRISH FOR R1 & R2
ADV.E.NARAYANA FOR R1
ADV.K.S. VINAYAK PRATAP FOR R3 & R4
K.B.SIVARAMAKRISHNAN FOR R5
ADV.R.BINDU SASTHAMANGALAM,SRI.PRASANTH FOR R6 & R7
This Regular first appeal having come up for orders on 15.07.2021,
the court on the same day passed the following:
RFA No.40/2012 3/3
ANIL K. NARENDRAN &
M.R. ANITHA, JJ.
--------------------------------
R.F.A.No.40 of 2012
--------------------------------
Dated this the 15th day of July, 2021
ORDER
Anil K. Narendran, J.
The learned counsel for the appellants, the learned counsel
for respondents 1 and 2 and also the learned counsel for
respondents 6 and 7 would submit that there is every likelihood
of the matter being settled. Accordingly, the matter is send for
mediation.
The parties are directed to appear before the District
Mediation Centre, Kozhikkode, on 02.08.2021, at 11.00 am.
Post on 25.08.2021, for the report of the Mediator.
sd/-
ANIL K. NARENDRAN
JUDGE
sd/-
M.R. ANITHA
JUDGE
rkc
15-07-2021 /True Copy/ Assistant Registrar
