Citation : 2021 Latest Caselaw 14910 Ker
Judgement Date : 15 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 15TH DAY OF JULY 2021 / 24TH ASHADHA, 1943
WP(C) NO. 32838 OF 2019
PETITIONERS:
1 ILLAHIA TRUST,
REPRESENTED BY THE CHAIRMAN, MARKET P. O.,
MUVATTUPUZHA, KERALA - 686 661.
2 THE PRINCIPAL
ILLAHIA COLLEGE OF ENGINEERING AND TECHNOLOGY, MULAVOOR
P. O., MUVATTUPUZHA - 686 673.
BY ADVS.
KURIAN GEORGE KANNANTHANAM (SR.)
SRI.P.M.SANEER
SRI.TONY GEORGE KANNANTHANAM
RESPONDENTS:
1 THE SUPERINTENDENT OF POLICE (RURAL)
ALUVA - 683 101.
2 THE DEPUTY SUPERINTENDENT OF POLICE
MUVATTUPUZHA - 686 673.
3 THE CIRCLE INSPECTOR OF POLICE
MUVATTUPUZHA POLICE STATION, PIN - 686 673.
4 THE SUB INSPECTOR OF POLICE
MUVATTUPUZHA POLICE STATION, MUVATTUPUZHA - 686 673
5 ABOOBACKER
S/O. NINA PAREED, PUTHIYEDATH HOUSE, VAZHAPPALLY,
VELLOORKUNNAM, MUVATTUPUZHA - 686 673
6 IBRAHIM
S/O. KOCHUMUHAMMED, MULATTU HOUSE, MULAVOOR,
MUVATTUPUZHA - 686 673.
7 SHAJAHAN
S/O. ALIYAR, VETTIYANKUNNEL, MULAVOOR, MUVATTUPUZHA -
686 673.
WP(C) NO. 32838/2019
2
8 SHANEEF
S/O. KUNJUMON, KAVUPILLIL HOUSE, OLIVE MANZIL,
MULAVOOR, MUVATTUPUZHA - 686 673.
9 ALI M. S.
MARATHOTTUY HOUSE, MULAVOOR P. O., MUVATTUPUZHA
- 686 673.
10 ABDUL KARIM K. M.
S.S.M. L. P. SCHOOL, KUNDAMUNDA,
PALLARIMANGALAM, KOTHAMANGALAM - 686 671.
11 MERSHID
PONNIRIKKAPARAMBU, AMBALAMPADY ROAD, MULAVOOR P.
O., MUVATTUPUZHA - 686 673.
BY ADVS.
SRI.T.P.PRADEEP
SRI.S.SREEDEV
SRI.N.B.SUNIL NATH, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.07.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 32838/2019
3
P.V.KUNHIKRISHNAN, J
-------------------------------
W.P.(C)No.32838 of 2019
--------------------------------
Dated this the 15th day of July 2021
JUDGMENT
The learned counsel appearing for the
petitioner submitted that the prayer in the writ
petition is infructuous.
Therefore, the Writ petition is dismissed as
infructuous.
Sd/-
P.V.KUNHIKRISHNAN JUDGE
DM WP(C) NO. 32838/2019
APPENDIX OF WP(C) 32838/2019
PETITIONER ANNEXURE
EXHIBIT P1 COPY OF THE COMPLAINT DATED 22.11.2019 GIVEN TO THE 1ST RESPONDENT.
EXHIBIT P2 COPY OF THE COMPLAINT DATED 22.11.2019 GIVEN TO THE 2ND RESPONDENT.
EXHIBIT P3 COPY OF THE FIR DATED 25.11.2019 FORWARDED TO THE MUVATTUPUZHA POLICE STATION.
EXHIBIT P4 COPY OF THE COMPLAINT DATED 25.11.2019 TO THE DISTRICT COLLECTOR.
EXHIBIT P5 COPY OF THE PLAINT DATED 25.11.19 IN O.S.NO.582/2019 FILED BEFORE THE MUNSIFF'S COURT, MUVATTUPUZHA.
EXHIBIT P6 COPY OF THE INJUNCTION ORDER DATED 26.11.2019 IN I.A.NO.4025/19 IN O.S.NO.582/2019 OF THE MUNSIFF COURT, MUVATTUPUZHA.
EXHIBIT P7 COPY OF THE COMMISSION REPORT DATED 29.11.2019 WITH SKETCH.
EXHIBIT P8 COPY OF THE COMPLAINT DATED 27.11.2019 BY THE 1ST PETITIONER.
EXHIBIT P9 COPY OF THE PHOTOGRAPH SHOWING A PORTION OF THE DEMOLISHED WALL.
EXHIBIT P10 COPY OF THE COMPLAINT DATED 1.12.2019 FILED BEFORE THE INSPECTOR OF POLICE, MUVATTUPUZHA.
RESPONDENTS EXHIBITS : NIL
//TRUE COPY//
PA TO JUDGE
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