Dr.H.Thilakan vs The All India Council For ...
2021 Latest Caselaw 14882 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         THURSDAY, THE 15TH DAY OF JULY 2021 / 24TH ASHADHA, 1943
                         WP(C) NO. 40113 OF 2016
PETITIONER/S:

     1       DR.H.THILAKAN
             AGED 51 YEARS
             ASSOCIATE PROFESSOR, DEPARTMENT OF MECHANICAL
             ENGINEERING, T.K.M. COLLEGE OF ENGINEERING, KOLLAM 691005

     2       DR. DILI A.S
             PROFESSOR, DEPARTMENT OF ARCHITECTURE, T.K.M. COLLEGE OF
             ENGINEERING, KOLLAM 691005

     3       DR. MOHAMMED SAJID.N.K
             ASSOCIATE PROFESSOR, DEPARTMENT OF MECHANICAL
             ENGINEERING, T.K.M.COLLEGE OF ENGINEEING, KOLLAM 691005

     4       DR. PREMNATH.R
             ASSOCIATE PROFESSOR, DEPARTMENT OF MECHANICAL
             ENGINEERING, NSS COLLEGE OF ENGINEERING, PALAKKAD 678008

             BY ADVS.
             SRI.ELVIN PETER P.J.
             SRI.K.R.GANESH
             SRI.T.G.SUNIL PRANAVAM



RESPONDENT/S:

     1       THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
             REP.BY ITS SECRETARY
             NELSON MANDELA MARG, VASANT KUNJ, NEW DELHI 110067

     2       STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO GOVERNMENT, HIGHER
             EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
             695001

     3       THE DIRECTOR OF TECHNICAL EDUCATION
             DIRECTORATE OF TECHNICAL EDUCATION, PADMAVILASAM ROAD,
 WP(C) NO. 40113 OF 2016
                                  2



           FORT (PO), THIRUVANANTHAPURAM 695001

     4     THE PRINCIPAL
           T.K.M.COLLEGE OF ENGINEERING, KOLLAM 691005

     5     THE PRINCIPAL
           NSS COLLEGE OF ENGINEERING, PALAKKAD 678008

          BY ADVS.
          SRI.S.KRISHNAMURTHY,SC, AICTE
          GOVERNMENT PLEADER
          SRI.GEORGE POONTHOTTAM (SR.)
          SMT.NISHA GEORGE
          SRI.JAYKAR K.S., SC, AICTE
          SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR
          TECHNICAL EDUCATION - AICTE



          SRI. B. HARISH KUMAR, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   15.07.2021,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 40113 OF 2016
                              3



                P.V.KUNHIKRISHNAN, J.
             ===================
               WP(C) No. 40113 OF 2016
             ===================
          Dated this the 15th day of July 2021


                     JUDGMENT

The learned counsel for the petitioners submitted that,

they want to withdraw this writ petition with liberty to

approach the departmental authorities.

Therefore, this writ petition is dismissed as withdrawn,

with liberty to approach the departmental authorities, if they

are advised so.

(Sd/-) P.V.KUNHIKRISHNAN JUDGE LU WP(C) NO. 40113 OF 2016

APPENDIX OF WP(C) 40113/2016

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF THE 1ST PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P2 TRUE COPY OF THE M.TECH DEGREE CERTIFICATE OF THE 1ST PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P3 TRUE COPY OF THE PH.D DEGREE CERTIFICATE OF THE 1ST PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 10.08.2011 ISSUED BY THE 3RD RESPONDENT PROMOTING THE 1ST PETITIONER AS ASSOCIATE PROFESSOR

EXHIBIT P5 TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF THE 2ND PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P6 TRUE COPY OF THE M.TECH DEGREE CERTIFICATE OF THE 2ND PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P7 TRUE COPY OF THE PH.D DEGREE CERTIFICATE OF THE J2ND PETITIONER AWARDED BY THE UNIVERSITY BY NIT CALICUT

EXHIBIT P8 TRUE COPY OF THE ORDER DATED 10.08.2011 ISSUED BY THE 3RD RESPONDENT PROMOTING THE 2ND PETITIONER AS ASSOCIATE PROFESSOR

EXHIBIT P9 TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF THE 3RD PETITIONER WP(C) NO. 40113 OF 2016

AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P10 TRUE COPY OF THE M.TECH DEGREE CERTIFICATE OF THE 3RD PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P11 TRUE COPY OF THE PH.D DEGREE CERTIFICATE OF THE 3RD PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P12 TRUE COPY OF THE ORDER DATED 10.08.2011 ISSUED BY THE 3RD RESPONDNET PROMOTING THE 3RD PETITIONER AS ASSOCIATE PROFESSOR

EXHIBIT P13 TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF THE 4TH PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P14 TRUE COPY OF THE M.TECH DEGREE CERTIFICATE OF THE 4TH PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P15 TRUE COPY OF THE PH.D DEGREE CERTIFICATE OF THE 4TH PETITIONER AWARDED BY THE COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY

EXHIBIT P16 TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF THE 1ST PETITIONER AWARDED BY THE UNIVERSITY OF KERALA

EXHIBIT P17 TRUE COPY OF THE NOTIFICATION DATED 13.03.2010 ISSUED BY THE AICTE IN THE GAZETTE

EXHIBIT P18 TRUE COPY OF THE GO DATED 07.12.2010

EXHIBIT P19 TRUE COPY OF THE ORDER DATED 06.01.2014 ISSUED BY THE 3RD RESPONDENT WP(C) NO. 40113 OF 2016

EXHIBIT P20 TRUE COPY OF THE ORDER DATED 11.04.2016 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P21 TRUE COPY OF THE NOTIFICATION DATED 06.01.2016 ISSUED BY THE AICTE IN THE GAZETTE

EXHIBIT P22 TRUE COPY OF THE LETTER DATED 25.05.2016 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P23 TRUE COPY OF THE LETTER DATED 26.10.2016 ISSUED BY THE 3RD RESPONDENT 4 & 5

EXHIBIT P24 TRUE COPY OF THE ORDER NO.

DP3/17565/15/DTE DATED 31.05.2017 ISSUED BY THE DIRECTOR OF TECHNICAL EDUCATION

EXHIBIT P25 TRUE COPY OF THE ORDER NO.

DP3/17565/15/DTE DATED 22.06.2017 ISSUED BY THE DIRECTOR OF TECHNICAL EDUCATION

EXHIBIT P26 TRUE COPY OF THE ORDER NO.

DP3/36165/16/DTE DATED 30.11.2017 ISSUED BY THE DIRECTOR OF TECHNICAL EDUCATION

//True Copy //

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