Sabarinath vs Vattakulam Grama Panchayath
2021 Latest Caselaw 14758 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
 WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                     WP(C) NO. 24135 OF 2017
PETITIONER:

            SABARINATH
            AGED 26 YEARS
            S/O. SUKUMARAN, AGED 26 YEARS,
            PULAKKUTTATHIL HOUSE, ALAMCODE TALUK,ALAMGODE,
            MALAPPURAM - 679 585.

            BY ADVS.
            SRI.K.J.SAJI ISAAC
            SRI.AJEESH EMMANUEL
            DR.ELIZABETH VARKEY
            SRI.JITHIN SAJI ISAAC



RESPONDENTS:

            VATTAKULAM GRAMA PANCHAYATH
            VATTAKULAM, MALAPPURAM - 679 578,
            REPRESENTED BY ITS SECRETARY.

            BY ADVS.
            SRI.K.ARJUN VENUGOPAL
            SRI.P.BIJIMON
            SRI.P.CHANDRASEKHAR
            SMT.V.A.HARITHA
            SRI.JACOB SAMUEL
            SMT.P.M.MAZNA MANSOOR
            SMT.SANDHYA R.NAIR
            SRI.S.SUDHEESH KUMAR
            SRI.P.V.VENUGOPAL




     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   14.07.2021,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 24135 OF 2017
                                     -2-



                                  JUDGMENT

This writ petition is filed by the

petitioner seeking the following reliefs:-

"i)Issue a writ of mandamus or any other appropriate writ, order or direction directing the respondent not to proceed with Exhibit P5;

ii)Issue a writ of mandamus or any other appropriate writ, order or direction directing the respondent not to cancel the license of the restaurant of the petitioner;

iii)Call for the records of the case and to pass appropriate orders;"

2. Today when the matter is taken up,

learned counsel for the petitioner sought

permission to withdraw the writ petition.

Permission granted. This writ petition is

dismissed as withdrawn.

Sd/-

SHAJI P.CHALY JUDGE hmh