Nisha Babu vs The Kerala State Co-Operative ...
2021 Latest Caselaw 14750 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE A.M.BADAR
     WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                        WP(C) NO. 8803 OF 2021
PETITIONERS:

    1     NISHA BABU
          AGED 37 YEARS
          W/O.MANOJ K.EAPEN, KOLLENTETHU HOUSE, MAKKAMKUNNU,
          PATHANAMTHITTA P.O., PATHANAMTHITTA DISTRICT - 689 645.

    2     MANOJ K.EAPEN
          AGED 45 YEARS
          S/O.EAPEN VARGHESE, KOLLANETHU HOUSE, MAKKAMKUNNU,
          PATHANAMTHITTA P.O., PATHANAMTHITTA DISTRICT - 689 645.

    3     MOLLY BABU
          AGED 63 YEARS
          W/O.K.I.BABY, KOLLANETHU HOUSE, MAKKAMKUNNU,
          PATHANAMTHITTA P.O., PATHANAMTHITTA DISTRICT - 689 645.

          BY ADVS.
          MANU RAMACHANDRAN
          SRI.M.KIRANLAL
          SRI.R.RAJESH (VARKALA)
          SRI.T.S.SARATH
          SHRI.SAMEER M NAIR



RESPONDENTS:

    1     THE KERALA STATE CO-OPERATIVE BANK (KERALA BANK)
          PATHANAMTHITTA BRANCH, PATHANAMTHITTA P.O.,
          PATHANAMTHITTA - 689 645 REPRESENTED BY ITS MANAGER.

    2     THE AUTHORIZED OFFICER
          THE KERALA STATE CO-OPERATIVE BANK, PATHANAMTHITTA
          BRANCH, PATHANAMTHITTA P.O., PATHANAMTHITTA - 689 645.

          BY ADV SRI.N.RAGHURAJ




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                   2
WP(C) NO. 8803 OF 2021


                         JUDGMENT

Learned counsel for the petitioners on instructions

submits that the petitioners do not want to prosecute the instant

petition. Hence, this petition is dismissed as withdrawn.

Sd/-

A.M.BADAR JUDGE ami/