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Ligy Paul vs Mariyakutty
2021 Latest Caselaw 14491 Ker

Citation : 2021 Latest Caselaw 14491 Ker
Judgement Date : 13 July, 2021

Kerala High Court
Ligy Paul vs Mariyakutty on 13 July, 2021
RSA No.79/2020                               1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
                 Tuesday, the 13th day of July 2021 / 22nd Ashadha, 1943
                                  RSA NO. 79 OF 2020 (A)

                 AS 62/2018 OF ADDITIONAL DISTRICT COURT,NORTH PARAVUR.

                         OS 437/2013 OF MUNSIFF COURT,ALUVA.

   APPELLANT/RESPONDENT/PLAINTIFF

          LIGY PAUL(SHOWN AS LIJI PAUL IN THE IMPUGNED JUDGMENTS),AGED 59, D/O
          A.T.POULOSE, ALIYATTUKUDY HOUSE, CHOORAMUDY KARA, KOMBANADU VILLAGE,
          KUNNATHUNAD TALUK AND W/O. DR. GEORGE JOHN, CHELAPPARAMBATH HOUSE,
          EDAYAR KARA, EDAYAR VILLAGE, KOOTHATTUKULAM TALUK, REP BY THE POWER
          OF ATTORNEY HOLDER,DR.THOMAS ALIYATTUKUDY, S/O A.T.POULOSE,AGE 51,
          ALIYATTUKUDY HOUSE, CHEMBAKASSERY JUNCTION, ALUVA, ERNAKULAM
          DISTRICT-683 101

        BY ADVS.SAJAN VARGHEESE K.,SRI.LIJU. M.P,
   RESPONDENT/APPELLANTS/DEFENDANTS

      1. MARIYAKUTTY,AGED 82, W/O. LATE C.L.MATHACHAN,MULAMKUZHY
         CHALAPPURATHU HOUSE, ILLITHODU KARA, MALAYATTOOR VILLAGE, MALAYATTOR
         POST, ALUVA TALUK-683 587
      2. JOHNSON AGED 59,S/O. LATE C.L.MATHACHAN,MULAMKUZHY CHALAPPURATHU
         HOUSE, ILLITHODU KARA, MALAYATTOOR VILLAGE, MALAYATTOR POST, ALUVA
         TALUK-683 587
      3. SIBI AGED 53,S/O. LATE C.L.MATHACHAN,MULAMKUZHY CHALAPPURATHU HOUSE,
         ILLITHODU KARA, MALAYATTOOR VILLAGE, MALAYATTOR POST, ALUVA
         TALUK-683 587
      4. ELSY AGED 56,W/O. SHAJI,MULAMKUZHY CHALAPPURATHU HOUSE, ILLITHODU
         KARA, MALAYATTOOR VILLAGE, MALAYATTOR POST, ALUVA TALUK-683587
      5. JISY SHAJI AGED 33,D/O. SHAJI,MULAMKUZHY CHALAPPURATHU HOUSE,
         ILLITHODU KARA, MALAYATTOOR VILLAGE, MALAYATTOR POST, ALUVA
         TALUK-683587
      6. JESNA SHAJI AGED 30,D/O. SHAJI,MULAMKUZHY CHALAPPURATHU HOUSE,
         ILLITHODU KARA, MALAYATTOOR VILLAGE, MALAYATTOR POST, ALUVA
         TALUK-683587
      7. JINSON SHAJI AGED 25,S/O. SHAJI,MULAMKUZHY CHALAPPURATHU HOUSE,
         ILLITHODU KARA, MALAYATTOOR VILLAGE, MALAYATTOR POST, ALUVA
         TALUK-683587
      8. (ADDL.R8) STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY. IS
         SUO MOTO IMPLEADED AS ADDITIONAL 8TH RESPONDENT IN THE APPEAL UNDER
         ORDER 1 RULE 10 C.P.C. AS PER ORDER DATED 11.08.2020.

        BY ADVS.SRI.P.THOMAS GEEVERGHESE and SRI.TONY THOMAS (INCHIPARAMBIL)for
        R1 to R7,GOVERNMENT PLEADER for R8.
        This Regular second appeal having come up for orders on 13.07.2021,
   the court on the same day passed the following:
 RSA No.79/2020                                2/2




                                         ORDER

The learned counsel for the appellant seeks time. The learned Government Pleader insisted for hearing the appeal on merits in view of the fact the court suo moto impleaded the Chief Secretary,State of Kerala as additional 8th respondent in the appeal. In view of the personal inconvenience represented,it is just and proper to adjourn the case for a period of two weeks. Post on 28.07.2021.

Interim order of injunction stands extended till then.

It is clarified that no adjournments shall be given hereafter.

Sd/-

N.ANIL KUMAR

JUDGE

13-07-2021 /True Copy/ Assistant Registrar

 
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