Fredy Chacko vs The Revenue Divisional Officer
2021 Latest Caselaw 14369 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
         THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
                         WP(C) NO. 4935 OF 2020
PETITIONER/S:

             FREDY CHACKO
             S/O.CHACKO, PINDANI HOUSE, PULLAZHY VILLAGE, THRISSUR.

             BY ADV BINU PAUL



RESPONDENT/S:

     1       THE REVENUE DIVISIONAL OFFICER
             FORT KOCHI, ERNAKULAM DISTRICT, PIN-682001.

     2       LOCAL LEVEL MONITORING COMMITTEE,
             (CONSTITUTED UNDER THE KERALA CONSERVATION OF PADDY LAND
             AND WET LAND ACT, 2008), REPRESENTED BY ITS CONVENER,
             AGRICULTURAL OFFICER, KRISHI BHAVAN, ALANGAD, ERNAKULAM
             DISTRICT, PIN-683511.

             GP: SRI.PAUL ABRAHAM VAKKANAL


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.07.2021, ALONG WITH WP(C).4911/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NOS. 4911 & 4935 OF 2020        2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
          THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
                             WP(C) NO. 4911 OF 2020
PETITIONER/S:

              REETHA,
              ARANGASSERY, THOLOOR VILLAGE, PARAPPOOR, THRISSUR THALUK,
              THRISSUR DISTRICT.

              BY ADV BINU PAUL



RESPONDENT/S:

      1       THE REVENUE DIVISIONAL OFFICER,
              FORT KOCHI, ERNAKULAM DISTRICT, PIN - 682 001.

      2       LOCAL LEVEL MONITORING COMMITTEE
              (CONSTITUTED UNDER THE KERALA CONSERVATION OF PADDY LAND
              AND WET LAND ACT, 2008), REPRESENTED BY ITS CONVENER,
              AGRICULTURAL OFFICER, KRISHI BHAVAN, ALANGAD, ERNAKULAM
              DISTRICT - 683 511.

              GP: SRI.PAUL ABRAHAM VAKKANAL


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.07.2021, ALONG WITH WP(C).4935/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NOS. 4911 & 4935 OF 2020     3




                                 JUDGMENT

[WP(C) Nos.4935/2020, 4911/2020]

The learned counsel for the petitioners seeks permission

to withdraw the Writ Petition.

Permission granted.

The Writ Petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN JUDGE sd