C.U.Sivaraman vs State Of Kerala
2021 Latest Caselaw 14367 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
         THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
                             RP NO. 374 OF 2021
  AGAINST THE JUDGMENT DATED 20.04.2021 IN WP(C) 5879/2021 OF HIGH
                       COURT OF KERALA, ERNAKULAM


REVIEW PETITIONER/PETITIONER:

             C.U.SIVARAMAN
             AGED 91 YEARS, S/O.UNNITIRI,
             CHANGARAMKUMARATH HOUSE,
             MULLASSERY P.O.,
             TRICHUR - 680 509.

             BY ADVS.
             JOHN VARGHESE
             A.L.GEORGE



RESPONDENTS/RESPONDENTS:

     1      STATE OF KERALA
            REPRESENTED BY THE SECRETARY,
            DEPARTMENT OF REVENUE,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.

     2      DISTRICT COLLECTOR,
            THRISSUR, CIVIL STATION,
            THRISSUR - 680 003.

     3      REVENUE DIVISIONAL OFFICER,
            CIVIL STATION, THRISSUR - 680 003.

     4      TAHSILDAR (LAND RECORDS)
            CHAVAKKAD TALUK, CHAVAKKAD P.O.,
            THRISSUR - 680 506.
 RP NO. 374 OF 2021
                                  2




    5       VILLAGE OFFICER
            MULLASSERY VILLAGE,
            MULLASSERY P.O., THRISSUR - 680 509.

    6       SUDHA P.R.
            TAHSILDAR (LAND RECORDS),
            CHAVAKKAD TALUK, CHAVAKKAD P.O.,
            THRISSUR - 680 506.

    7       PRASANNAKUMARI M.A.
            VILLAGE OFFICER, MULLASSERY VILLAGE,
            MULLASSERY P.O., THRISSUR - 680 509.

    8       N.K.KRIPA
            REVENUE DIVISIONAL OFFICER,
            CIVIL STATION, THRISSUR - 680 003.

            BY GOVT. PLEADER SMT.RESHMI K.M.


     THIS   REVIEW   PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
08.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 374 OF 2021
                             3




                         ORDER

The petition has been filed seeking a review of the

judgment dated 20.04.2021. I have heard the counsel

for the petitioner and I am convinced that the order

sought to be reviewed needs to be reviewed. The order

is hence recalled.

Sd/-

T.R.RAVI JUDGE

Pn