Anilkumar K.B vs The Secretary
2021 Latest Caselaw 14357 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
                     WP(C) NO. 10054 OF 2021
PETITIONER/S:

          ANILKUMAR K.B
          AGED 55 YEARS
          S/O. K.K BHASKARAN, KURISHINCHIRA VEEDU, VALYAD,
          PULIKKUTTISSSERI P.O, AIMANAM, KOTTAYAM DISTRICT.

          BY ADV SAJU J.VALLYARA



RESPONDENT/S:

          THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY, KOTTIYAM, CIVIL
          STATION, KOTTAYAM 686 002


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10054 OF 2021         2



                           JUDGMENT

When the matter was taken up, the learned counsel for the

petitioner submitted that temporary permit has been granted to

him. This is recorded and the Writ Petition is dismissed as

infructuous.

Sd/-

SUNIL THOMAS, JUDGE R.AV

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOCOPY OF THE REGULAR PERMIT ISSUED BY THE RESPONDENT TO THE STAGE CARRIAGE KL-05-S-1550

EXHIBIT P2 PHOTOCOPY OF THE APPLICATION FOR RENEWAL OF EXHIBIT P-1 PERMIT SUBMITTED BY THE PERMIT HOLDER OF STAGE CARRAIGE KL-05-S-1550 ON 17-11-2020

EXHIBIT P3 PHOTOCOPY OF THE TEMPORARY PERMIT ISSUED BY THE RESPONDENT TO THE PETITIONER IN RESPECT OF STAGE CARRAIGE KL-06-C-2138 DATED 23-11-2020

EXHIBIT P4 PHOTOCOPY OF THE APPLICATION FOR SUBSTITUTE TEMPORARY PERMIT SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT DATED 12-04-2021.

RESPONDENT'S/S EXHIBITS NIL