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K.B.Beefathima vs Kochi Municipal Corporation
2021 Latest Caselaw 14089 Ker

Citation : 2021 Latest Caselaw 14089 Ker
Judgement Date : 7 July, 2021

Kerala High Court
K.B.Beefathima vs Kochi Municipal Corporation on 7 July, 2021
WA No.810/2021                           1/4

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR.JUSTICE S.V.BHATTI
                                        &
                  THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
             Wednesday, the 7th day of July 2021 / 16th Ashadha, 1943
                                W.A.NO. 810 OF 2021
       AGAINST JUDGMENT DATED 31.03.2021 IN W.P(C) 8630/2021 OF THIS COURT
   APPELLANTS/PETITIONERS:

      1. K.B.BEEFATHIMA, W/O. BAPPUKUTTY, VNRA 10, VIVEKANANDA NAGAR,
         ELAMAKKARA, KOCHI - 682 026.
      2. V. B. SOPHIA, D/O. BAPPUKUTTY, 29B, MYTHRI NAGAR, NEAR DPO,
         THOTTINGAL, PALAKKAD - 678 014.
      3. V. B. SUNITHA, D/O. BAPPUKUTTY, MISHANIYA, CHALAPPURAM, KOZHIKODE -
         673 002.
      4. K. A. MOHIYUDDIN, 305, NATIONAL HERITAGE, SRM ROAD, KOCHI - 682
         012.
      5. RASHMA MOHIYUDDIN D/O. V. B. SAMEENA, 305, NATIONAL HERITAGE, SRM
         ROAD, KOCHI - 682 012.
      6. RACHANA MOHIYUDDIN D/O. V. B. SAMEENA, 305, NATIONAL HERITAGE, SRM
         ROAD, KOCHI - 682 012.

       BY ADVS. M/s.K.I.MAYANKUTTY MATHER, VINEETH KOMALACHANDRAN & NARAYANI
    HARIKRISHNAN

   RESPONDENTS/RESPONDENTS:

      1. KOCHI MUNICIPAL CORPORATION REPRESENTED BY ITS SECRETARY, P. B.
         NO.1016, HEAD POST OFFICE, KOCHI - 682 011.
      2. SECRETARY KOCHI MUNICIPAL CORPORATION, P. B. NO.1016, HEAD POST
         OFFICE, KOCHI - 682 011.
      3. MUNICIPAL COUNCIL, KOCHI MUNICIPAL CORPORATION, P. B. NO.1016, HEAD
         POST OFFICE, KOCHI - 682 011, REPRESENTED BY ITS CHAIRMAN.
      4. STATE OF KERALA, LOCAL SELF GOVERNMENT DEPARTMENT, REPRESENTED BY
         ITS ADDITIONAL CHIEF SECRETARY, SECRETARIAT ANNEX, 4TH FLOOR, G.
         P.O. THIRUVANANTHAPURAM, THIRUVANANTHAPURAM - 695 001.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum the High Court be pleased to
   stay the operation Exhibits P7, P7(a), P7(b), P7(c), P7(d), P7(e),
   Exhibits P8, P8(a), P8(b), P8(c), Exhibits P9, P9(a), P9(b) and P9(c),
   Exhibits P10, P10(a) and P10(b) demand notices as well as all further
   recovery proceedings against the appellants in pursuance thereof pending
   the disposal of the above Writ Appeal.

        This Writ Appeal coming on for admission on 07.07.2021 upon perusing
   the appeal memorandum, the court on the same day passed the following:

                                                                     [P.T.O.]
 WA No.810/2021                           2/4




EXHIBIT.P7 - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 1ST PETITIONER WITH
ENGLISH TRANSLATION.

EXHIBIT.P7(A) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 1ST PETITIONER WITH
ENGLISH TRANSLATION.

EXHIBIT.P7(B) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 1ST PETITIONER WITH
ENGLISH TRANSLATION.

EXHIBIT.P7(C) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 1ST PETITIONER WITH
ENGLISH TRANSLATION.

EXHIBIT.P7(D) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 1ST PETITIONER WITH
ENGLISH TRANSLATION.

EXHIBIT.P7(E) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 1ST PETITIONER WITH
ENGLISH TRANSLATION.

EXHIBIT.P8 - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 2ND PETITIONER WITH
ENGLISH TRANSLATION.


EXHIBIT.P8(A) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 2ND PETITIONER
WITH ENGLISH TRANSLATION.


EXHIBIT.P8(B) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 2ND PETITIONER
WITH ENGLISH TRANSLATION.


EXHIBIT.P8(C) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 2ND PETITIONER
WITH ENGLISH TRANSLATION.


EXHIBIT.P9 - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 3RD PETITIONER WITH
ENGLISH TRANSLATION.


EXHIBIT.P9(A) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 3RD PETITIONER
WITH ENGLISH TRANSLATION.

EXHIBIT.P9(B) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 3RD PETITIONER
WITH ENGLISH TRANSLATION.

EXHIBIT.P9(C) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE 3RD PETITIONER
WITH ENGLISH TRANSLATION.

EXHIBIT.P10 - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE PETITIONERS 4 TO 6
WITH ENGLISH TRANSLATION.
 WA No.810/2021                           3/4

EXHIBIT.P10(A) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE PETITIONERS 4 TO 6
WITH ENGLISH TRANSLATION.

EXHIBIT.P10(B) - TRUE COPY OF THE DEMAND NOTICE SERVED ON THE PETITIONERS 4 TO 6
WITH ENGLISH TRANSLATION.
 WA No.810/2021                                         4/4


                                                         ORDER

The recovery in terms of impugned notices stands stayed until further orders.

However, liberty is granted to pay tax at pre-revised rate.

Post along with WA No.683/2021.

Sd/- S.V.BHATTI, JUDGE

Sd/- BECHU KURIAN THOMAS, JUDGE

07-07-2021 /True Copy/ Assistant Registrar

 
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