Jansy vs Biju M.V
2021 Latest Caselaw 13981 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
         TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
                        TR.P(C) NO. 148 OF 2021
     AGAINST THE ORDER/JUDGMENT IN OP 734/2020 OF FAMILY COURT,
                         MALAPPURAM, MALAPPURAM
PETITIONER/S:

            JANSY
            AGED 42 YEARS
            W/O.BIJU,D/O.VARKEY,VADAKKEDATH HOUSE,
            THARIYODE NORTH POST,PADINHARATHARA,
            WAYANAD DISTRICT-673575.

            BY ADVS.
            V.SHYAM
            SRI.S.AADHIRITHIQ



RESPONDENT/S:

     1      BIJU M.V.,
            S/O.VARKEY,SUB-INSPECTOR,ARMED POLICE,
            RESIDING AT M.S.P.FAMILY QUARTERS,
            M/115,MALAPPURAM,PIN-676505.

     2      ROSAMMA,
            AGED 64 YEARS
            W/O VARKEY MAKKIYIL,RESIDING AT M.S.P.FAMILY
            QUARTERS,M/115,MALAPPURAM,
            PIN-676505.


     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 148 OF 2021
                                     2

                                JUDGMENT

Dated this the 6th day of July, 2021

There was no representation for the petitioner on the previous

posting dates also there is no representation today also. The transfer

petition is hence dismissed for non prosecution.

Sd/-

V.G ARUN JUDGE

SJ TR.P(C) NO. 148 OF 2021

APPENDIX OF TR.P(C) 148/2021

PETITIONER ANNEXURE

ANNEXURE A1 TRUE COPY OF ORDER DATED 19/10/2020 BY THE JUDICIAL FIRST CLASS MAGISTRATE- II,MANANTHAVADY IN C.M.P.NO.1431/2020 IN M.C.NO.52/2020.

ANNEXURE A2 TRUE COPY OF THE O.P.NO.734/2020 BEFORE THE FAMILY COURT,MALAPURAM.