Jayanthi Venu vs Premachandran
2021 Latest Caselaw 13979 Ker

Citation : 2021 Latest Caselaw 13979 Ker
Judgement Date : 6 July, 2021

Kerala High Court

Jayanthi Venu vs Premachandran on 6 July, 2021

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
       TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
                        TR.P(C) NO. 395 OF 2019
     AGAINST THE ORDER/JUDGMENT IN OP 431/2018 OF FAMILY COURT,
                         IRINJALAKUDA, THRISSUR
PETITIONER/S:

           JAYANTHI VENU
           AGED 33 YEARS
           D/O.VENU, MULLAKKAL HOUSE, KUZHIYARA KARA, THIRUVANIYOOR
           VILLAGE, KUNNATHUNADU TALUK

           BY ADVS.
           SRI.E.C.POULOSE
           SMT.BOBBY RAPHEAL.C



RESPONDENT/S:

           PREMACHANDRAN
           AGED 41 YEARS
           S/O.BHASKARAN, MULLAPPLLY HOUSE MUPLIYAM KARA, MUPLIYAM
           VILLAGE CHALAKKUDY TALUK, THRISSUR DISTRICT NOW RESIDING
           AT CHAZHIKKODATH HOUSE, HOUSE NO.30, DIVISION NO.19 CSES
           ROAD, THUTHIYOOR, THRIKKAKARA, KOCHI-682037


     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 395 OF 2019
                                     2

                                JUDGMENT

Dated this the 6th day of July, 2021

The learned counsel for the petitioner submits that pending this

transfer petition, the parties filed a joint petition for divorce before

the Family Court and all disputes have been settled amicably. This is

recorded and the transfer petition is closed.

Sd/-

V.G ARUN JUDGE

SJ TR.P(C) NO. 395 OF 2019

APPENDIX OF TR.P(C) 395/2019

PETITIONER ANNEXURE

ANNEXURE A1 THE TRUE COPY OF THE OP NO.431/2018 IN THE FILE OF HONOURABLE FAMILY COURT, IRINJALAKKUDA

ANNEXURE A2 THE TRUE COPY OF THE MC NO.9/2018 IN THE FILE OF GRAM NYALAYA AT VADAVUCODE, KOLENCHERRY