Ajayakumar K.S vs The Joint Registrar Of ...
2021 Latest Caselaw 13939 Ker

WP(C) NO. 28348 OF 2019             1



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
                          WP(C) NO. 28348 OF 2019
PETITIONER/S:

              AJAYAKUMAR K.S.,
              AGED 50 YEARS
              S/O.KESAVAN NAIR P., SHARADA MANDHIRAM,
              NEERAMANKUZHI, RUSEELPURAM P.O., PIN - 695501.

              BY ADVS.
              P.S.NANDANAN
              P.N.ANOOP
              SMITHA PILLAI



RESPONDENT/S:

      1       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
              (GENERAL),
              OFFICE OF JOINT REGISTRAR OF CO-OPERATIVE
              SOCIETIES (GENERAL), KAITHAMUKK, VANCHIYOOR,
              THIRUVANANTHAPURAM, PIN - 695 035.

      2       ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
              (GENERAL),
              OFFICE OF ASSISTANT REGISTRAR OF CO-OPERATIVE
              SOCIETIES (GENERAL), KATTAKKADA,
              THIRUVANANTHAPURAM, PIN - 695 572.

      3       OOROOTTAMBALAM SERVICE CO-OPERATIVE BANK
              LTD.NO.916,
              REPRESENTED BY ITS SECRETARY IN CHARGE,
              OOROOTTAMBALAM P.O., THIRUVANANTHAPURAM, PIN- 695
              507.

      4       PART TIME ADMINISTRATOR,
              OOROOTTAMBALAM SERVICE CO-OPERATIVE BANK
              LTD.NO.916, OOROOTTAMBALAM P.O.,
              THIRUVANANTHAPURAM, PIN - 695 507.
 WP(C) NO. 28348 OF 2019                  2


      5       SHYAMJI S.L.,
              AGE AND FATHERS NAME NOT KNOWN, SHYAMSHARATH
              NIVAS, KOTTAMBOOR, MALAYINKEEZHU P.O.,
              THIRUVANANTHAPURAM, PIN - 695 571, SECRETARY IN
              CHARGE, OOROOTTAMBALAM SERVICE CO-OPERATIVE BANK
              LTD.NO.916, OOROOTTAMBALAM P.O.,
              THIRUVANANTHAPURAM, PIN - 695 507.

              BY ADVS.
              SRI.K.GOPALAKRISHNA KURUP (SR.)
              SRI.T.B.HOOD
              SMT.M.ISHA
              SMT.ANUROOPA JAYADEVAN
              SRI.AMAL KASHA
              SHRI.ASHRUTH NASER

              SMT.MABLE C KURIAN, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   06.07.2021,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 28348 OF 2019               3




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No.28348 of 2019
                     --------------------------------------
                 Dated this the 6th day of July, 2021


                               JUDGMENT

The learned counsel for the petitioner submitted that he

is not pressing the writ petition.

Therefore, the writ petition is dismissed as not pressed.

sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 28348/2019

PETITIONER ANNEXURE

EXHIBIT P1 A TRUE COPY OF THE IDENTITY CARD ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P2 A TRUE COPY OF THE SUSPENSION ORDER NO.24/18-19 DATED 14/05/2018.

EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 20/12/2018 OF THE HON'BLE HIGH COURT IN WP(C) 41566/2018.

EXHIBIT P4 A TRUE COPY ORDER DTED 16/08/2019 OF THE HON'BLE HIGH COURT IN WP(C) 13806/2019.

EXHIBIT P5 A TRUE COPY OF THE COMMUNICATION DATED 11/6/2019 FROM THE 2ND RESPONDENT.