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Sivadas Narayanan vs The Circle Inspector Of Police
2021 Latest Caselaw 13919 Ker

Citation : 2021 Latest Caselaw 13919 Ker
Judgement Date : 6 July, 2021

Kerala High Court
Sivadas Narayanan vs The Circle Inspector Of Police on 6 July, 2021
WP(C) NO. 31263 OF 2019         1



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
                       WP(C) NO. 31263 OF 2019
PETITIONERS:

    1     SIVADAS NARAYANAN
          AGED 51 YEARS
          S/O NARAYANAN, RESIDING AT KOTTUPPALLIYIL,
          KOVILAKATHUMKADAVU, VAIKOM.P.O,
          KOTTAYAM DISTRICT - 686141.

    2     RAJESH,
          AGED 44 YEARS
          S/O MANI, RESIDING AT MATTAPPALLY HOUSE,
          KOVILAKATHUMKADAVAU, VAIKOM.P.O,
          KOTTAYAMA DISTRICT - 686141.

          BY ADVS.
          K.SHRIHARI RAO
          SMT.N.SHOBHA
          SRI.M.C.MONY



RESPONDENT/S:

    1     THE CIRCLE INSPECTOR OF POLICE
          VAIKOM POLICE STATION, VAIKOM, POST VAIKOM,
          KOTTAYAM DISTRICT-686141.

    2     CENTRE OF INDIAN TRADE UNION(CITU),
          CITU HEAD LOAD WORKERS OFFICE,
          T.P.RAMAKRISHNA SMARAKA MANDIRAM,
          FISH MARKET, KOVILAKATHUMKADAVAU,
          VAIKOM.P.O, KOTTAYAM DISTRICT - 686141,
          REPRESENTED BY ITS SECRETARY C.P.JAYARAJ.

    3     INDIAN NATIONAL UNION CONGRESS(INTUC),
          FISH MARKET COMPLEX, 1ST FLOOR,
          KOVILAKATHUMKADAVAU, VAIKOM.P.O,
          KOTTAYAMA DISTRICT - 686141,
          REPRESENTED BY ITS SECRETARY ABDUL SALAM RAWTHAR,
 WP(C) NO. 31263 OF 2019      2




    4     BHARAHIYA MAZDOOR SANGH(BMS),
          FISH MARKET COMPLEX,1ST FLOOR,
          KOVILAKATHUMKADAVAU, VAIKOM.P.O,
          KOTTAYAM DISTRICT - 686141,
          REPRESENTED BY ITS SECRETARY A MANOJ.

    5     KERALA HEAD LOAD WORKERS WELFARE BOARD,
          LABOUR WELFARE FUND BOARD OFFICE BUILDING,
          VANCHIYOOR, THIRUVANANTHAPURAM-695001,
          REPRESENTED BY ITS SECRETARY.

    6     THE ASSISTANT LABOUR OFFICER,
          2ND FLOOR, MINI CIVIL STATION, VAIKOM, POST VAIKOM,
          KOTTAYAM DISTRICT-686 141.

    7     THE WELFARE BOARD OFFICER,
          LOADING AND UNLOADING, WELFARE OFFICE,
          THALAYOLAPARAMBU, SUB OFFICE THALAYOLAPARAMBU,
          KOTTAYAM DISTRICT-686 605.

          BY ADVS.
          SRI.V.P.PRASAD
          SRI.S.KRISHNA MOORTHY, SC, KHWWB



          SRI P.P THAJUDEEN, GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31263 OF 2019               3




                                   JUDGMENT

When this matter was taken up, Sri.K.Shrihari Rao, the learned counsel

appearing for the petitioners submits that the matter has become infructuous.

The said submission is recorded and this writ petition is closed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE sru

APPENDIX OF WP(C) 31263/2019

PETITIONERS EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE COMPLAINT DATED 15.11.2019 OF THE 1ST PETITIONER BEFORE THE 1ST RESPONDENT

EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 11.11.2019 OF THE 1ST PETITIONER BEFORE THE 7TH RESPONDENT

EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 16.11.2019 OF THE PETITIONERS BEFORE THE 1ST RESPONDENT

EXHIBIT P4 TRUE COPY OF THE COMPLAINT DATED 16.11.2019 OF THE PETITIONERS BEFORE THE 7TH RESPONDENT.

RESPONDENTS EXHIBITS:NIL

 
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