Chaithra Bharathy vs The Tahasildar
2021 Latest Caselaw 13857 Ker

WP(C) No.10958/2021                        1/3

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                         THE HONOURABLE MR. JUSTICE T.R.RAVI
                 FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                                WP(C) NO. 10958 OF 2021
  PETITIONER:

      1. CHAITHRA BHARATHY, AGED 28 YEARS W/O. ANOOP HARIDAS,
          PALAKKADATHIL HOUSE, MULAKKULAM NORTH P. O., PIRAVOM - 686 664.


            BY ADV.SRI.SAJEEV KUMAR K.GOPAL


  RESPONDENT:

      1. THE TAHASILDAR, TALUK OFFICE, MINI CIVIL STATION, MUVATTUPUZHA -
          686 661.


            BY GP



         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ORDERS ON
         02.07.2021, UPON PERUSING THIS COURT'S JUDGMENT DATED 11.05.2021,
         THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 WP(C) No.10958/2021                 2/3


EXT.P9:               TRUE COPY OF THE PRESCRIBED FORMAT OF THE COMMUNITY
                      CERTIFICATE TO BE ISSUED BY THE TAHSILDAR
 WP(C) No.10958/2021                              3/3




                                         T.R.RAVI, J.
                      -----------------------------------------------------
                              W. P. (C). No. 10958 of 2021
                      -----------------------------------------------------
                           Dated this the 2nd day of July, 2021

                                           ORDER

When the case is taken up today, the Senior Government

Pleader on instructions submits that the Form 13C produced as

Ext.P9 is issued through a software which does not permit

inclusion of the mother's caste and hence there is a technical

problem to comply with the order. The counsel for the petitioner

submits that the petitioner will be satisfied if the certificate is

issued manually in the same format.

2. In the circumstances, the respondent is directed to

issue the Caste Certificate to the petitioner manually in the format

seen in Form 13C.

Post the writ petition on 07.07.2021.

H/o to the G.P.

Sd/-

T.R.RAVI, JUDGE

Pn

02-07-2021 /True Copy/ Assistant Registrar