Mohanakrishnan K vs The District Collector
2021 Latest Caselaw 13850 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
     FRIDAY, THE 2ND DAY OF JULY 2021/11TH ASHADHA, 1943
                     WP(C) NO. 27992 OF 2017


PETITIONER:

         MOHANAKRISHNAN K., AGED 49 YEARS,
         S/O. CHANDRASHEKARAN NAIR, KUNNATH HOUSE,
         MINOR ROAD, NADATHARA P.O.,
         THRISSUR DISTRICT PIN-680 751.

         BY ADVS.
         SRI.C.HARIKUMAR
         SRI.RENJITH RAJAPPAN
         SRI.P.S.SIDHARTHAN
RESPONDENTS:

    1    THE DISTRICT COLLECTOR,
         COLLECTORATE, AYYANTHOLE,
         THRISSUR DISTRICT PIN-680 003.

    2    THE VILLAGE OFFICER, OLLUR VILLAGE,
         THRISSUR PIN-680 306.

    3    CORPORATION OF THRISSUR
         REPRESENTED BY ITS SECRETARY,
         MUNICIPAL OFFICE ROAD, KURUPPAM,
         THEKKINKADU MAIDAN, THRISSUR PIN-680001.

    4    THE LOCAL LEVEL MONITORING COMMITTEE,
         REPRESENTED BY THE AGRICULTURAL OFFICER,
         OFFICE OF THE AGRICULTURAL OFFICE,
         KRISHIBHAVAN, OLLUR, THRISSUR PIN-680306.

         R3 BY ADV SRI. SANTHOSH P.PODUVAL, SC
         R1,R2 &R4 BY GOVERNMENT PLEADER SMT.G.RANJITA

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.27992/2017

                                  2




                           JUDGMENT

Dated this the 2nd day of July, 2021

In view of the 'Not Press Memo' filed by the counsel

for the petitioner, the writ petition is dismissed as not

pressed.

Sd/-

N. NAGARESH JUDGE ncd/02.07.2021