Horizon Motors India Pvt Ltd vs State Of Kerala
2021 Latest Caselaw 13797 Ker

WP(C) NO. 32301 OF 2019                 1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                    THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

               FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943

                              WP(C) NO. 32301 OF 2019

PETITIONER/S:
             HORIZON MOTORS INDIA PVT LTD
             NATTAKOM P.O., KOTTAYAM-686 013, REPRSENTED BY MANAGER JOYCE
             APREMEM, AGED 59 YEARS, S/O. APREM, KUNNAPPALLY, UPPUTHARA
             P.O.,IDUKKI-685 505.

               BY ADVS.
               JUSTINE JACOB
               RAJEE P MATHEWS
               SMT.AMRUTHA P S


RESPONDENT/S:
      1      STATE OF KERALA
             REPRESENTED BY PRINCIPAL SECRETARY, HOME DEPARTMENT, GOVERNMENT
             SECRETARIAT, THIRUVANANTHAPURAM-695 101.

       2       DISTRICT POLICE CHIEF
               KOTTAYAM, O/O. THE DISTRICT POLICE CHIEF, KOTTAYAM-680 002.

       3       STATION HOUSE OFFICER
               ETTUMANOOR POLICE STATION, ETTUMANOOR-686 631.

       4       KOTTAYAM DISTRICT PRIVATE MOTOR AND ENGINEERING WORKERS UNION
               REPRSENTED BY ITS GENERAL SECRETARY, M.G. SEKHARAN, AITUC
               OFFICE, PALACE ROAD, KOTTAYAM, PIN-686 001.

               BY ADVS.
               SRI.BIJI MATHEW
               SRI.JAMES P. THOMAS
               SMT.PRIYADARSINI VINCENT
               SMT.RESHMI JACOB
               SRI.BOBY THOMAS


OTHER PRESENT:

               SRI.N.B.SUNIL NATH, GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 02.07.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 32301 OF 2019               2




                          P.V.KUNHIKRISHNAN, J
                    --------------------------------------------
                        W.P.(C.) No.32301 of 2019
                       --------------------------------------
                   Dated this the 2nd day of July, 2021



                                 JUDGMENT

When this matter came up for consideration, the counsel

for the contesting respondent submitted that the matter is

already settled. The counsel for the petitioner submitted that

now, there is no law and order problems.

In the light of the above submissions, this writ petition is

closed.

sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 32301/2019

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE LICENCE DATED 26.11.2019 UNDER THE MUNICIPALITY ACT TO OPERATE THE SERVICE STATION AT THELLAKAM, ETTUMANOOR.

EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 19.11.2019 OF 4TH RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE POSTERS AFFIXED ON THE COMPOUND WALL OF THE PETITIONER COMPANY AND A COPY OF THE PHOTOGRAPHS OF THE SAME.

EXHIBIT P4 TRUE COPY OF THE COMPLAINT DATED 21.1.2019 OF THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE RECEIPT FOR EXT.P4.