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Jacob R.V. Jose vs Sasikala Menon
2021 Latest Caselaw 13769 Ker

Citation : 2021 Latest Caselaw 13769 Ker
Judgement Date : 2 July, 2021

Kerala High Court
Jacob R.V. Jose vs Sasikala Menon on 2 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE P.SOMARAJAN

         FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943

                       OP(CRL.) NO. 161 OF 2021

AGAINST THE ORDER/JUDGMENT IN ST 783/2018 OF JUDICIAL MAGISTRATE OF

                      FIRST CLASS ,PALA, KOTTAYAM

PETITIONER/COMPLAINANT :

             JACOB R.V.JOSE, AGED 32 YEARS
             S/O. R.V.JOSE, RAMAPURAM HOUSE,
             VELLAPPADU, MEENACHIL TALUK, PALA, PIN-686 122
             BY ADVS.
             SOORAJ T.ELENJICKAL
             SRI.P.A.MOHAMMED SHAH
             SRI.K.ARJUN VENUGOPAL
             SHRI.ASWIN KUMAR M J
             SHRI.ARUN ROY
             SRI.SHAHIR SHOWKATH ALI


RESPONDENT/ACCUSED & STATE :

     1       SASIKALA MENON
             AGED 61 YEARS
             NOW RESIDING AT SREELAKAM,
             PANDARACHIRA, 1ST CROSS ROAD,
             KADAVANTHRA, PIN-682 020
     2       STATE OF KERALA,
             REPRESENTED BY THE PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA,KOCHI-682 031

THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 02.07.2021, ALONG

WITH OP(Crl.).163/2021, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
 OP(CRL.) NOs. 161 & 163 OF 2021
                                           2




                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                     THE HONOURABLE MR. JUSTICE P.SOMARAJAN

              FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943

                              OP(CRL.) NO. 163 OF 2021

     AGAINST THE ORDER/JUDGMENT IN ST 792/2018 OF JUDICIAL MAGISTRATE

                          OF FIRST CLASS ,PALA, KOTTAYAM

    PETITIONER/COMPLAINANT:

                  JACOB R.V. JOSE
                  AGED 32 YEARS
                  S/O.R.V.JOSE, RAMAPURAM HOUSE,
                  VELLAPPADU, MEENACHIL TALUK,
                  PALA, PIN-686 122.
                  BY ADVS.
                  SOORAJ T.ELENJICKAL
                  SRI.P.A.MOHAMMED SHAH
                  SRI.K.ARJUN VENUGOPAL
                  SHRI.ASWIN KUMAR M J
                  SMT.HELEN P.A.
                  SRI.SHAHIR SHOWKATH ALI
                  SHRI.ARUN ROY


    RESPONDENTS/ACCUSED & STATE :

          1       SASIKALA MENON
                  AGED 61 YEARS
                  NOW RESIDING AT SREELAKAM,
                  PANDARACHIRA, 1ST CROSS ROAD,
                  KADAVANTHRA, PIN-682 020.
          2       STATE OF KERALA,
                  REPRESENTED BY THE PUBLIC PROSECUTOR,
                  HIGH COURT OF KERALA, KOCHI-682 031.

    THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 02.07.2021,

    ALONG WITH OP(Crl.).161/2021, THE COURT ON THE SAME DAY DELIVERED

    THE FOLLOWING:
 OP(CRL.) NOs. 161 & 163 OF 2021
                                             3


                                         JUDGMENT

Having regard to the submissions made

by the Judicial First Class Magistrate,

Pala by his letter dated 16/4/2021, I am

of the view that it is fit and proper to

grant six months' time as requested by the

learned Magistrate for the disposal of the

matter. It is not at all necessary to

issue notice to the respondents since it

is an application for expeditious disposal

of the complaint. Hence, both the original

petitions are allowed accordingly.

Sd/-

P. SOMARAJAN, JUDGE AMV/02/07/2021 OP(CRL.) NOs. 161 & 163 OF 2021

APPENDIX OF OP(CRL.) 163/2021

PETITIONER ANNEXURE EXHIBIT P1 TRUE COPY OF THE COMPLAINT IN ST NO.792/18 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT I, PALA.

EXHIBIT P2 TRUE COPY OF THE ORDER SHEET IN ST NO.792/2018 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT-I, PALA.

RESPONDENTS EXHIBITS NIL

TRUE COPY P.A.TO JUDGE OP(CRL.) NOs. 161 & 163 OF 2021

APPENDIX OF OP(CRL.) 161/2021

PETITIONER ANNEXURE EXHIBIT P1 TRUE COPY OF THE COMPLAINT IN ST NO.783/18 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT-I, PALA EXHIBIT P2 TRUE COPY OF THE ORDER SHEET IN ST NO.783/18 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT-I, PALA

RESPONDENTS EXHIBITS : NIL

TRUE COPY P.A.TO JUDGE

 
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