M.R.Desai vs Air India
2021 Latest Caselaw 13742 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                        WP(C) NO. 5909 OF 2013
PETITIONERS:

    1      M.R.DESAI
           STAFF NO.23136,OFFICER-APRON,GSD, AIR INDIA, COCHIN
           INTERNATIONAL AIRPORT, KOCHI 683 111.

    2      E.P.JAYACHANDRAN
           STAFF NO.23122,OFFICER-APRON,GSD, AIR INDIA, COCHIN
           INTERNATIONAL AIRPORT, KOCHI 683 111.

    3      NAZEER KHAN.A
           STAFF NO.23140,OFFICER-APRON,GSD, AIR INDIA, COCHIN
           INTERNATIONAL AIRPORT, KOCHI 683 111.

    4      O.T.SURESH BABU
           STAFF NO.23351,OFFICER-APRON,GSD, AIR INDIA, COCHIN
           INTERNATIONAL AIRPORT, KOCHI 683 111.

    5      M.K.JALEEL
           STAFF NO.23129,OFFICER-APRON,GSD, AIR INDIA, COCHIN
           INTERNATIONAL AIRPORT, KOCHI 683 111.

    6      T.P.BASHEER AHAMED
           STAFF NO.8320,OFFICER-APRON,GSD, AIR INDIA,
           INTERNATIONAL AIRPORT, KOZHIKODE 673 647.

    7      L.S.SIBU
           STAFF NO.23177,OFFICER-APRON,GSD, AIR INDIA,
           INTERNATIONAL AIRPORT-11, CHACKAI,THIRUVANANTHAPURAM
           695 024.

    8      ANTHONY SEBASTIAN
           STAFF NO.23149,OFFICER-APRON,GSD, AIR INDIA, COCHIN
           INTERNATIONAL AIRPORT, KOCHI 683 111.

           BY ADVS.
           SRI.N.NANDAKUMARA MENON (SR.)
           SMT.HENA BAHULEYAN
           SRI.P.K.MANOJKUMAR
 WP(C) NO. 5909 OF 2013
                                2

RESPONDENTS:

    1     AIR INDIA
          REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
          ARILINES HOUSE, 13,GURUDWARA RAKABGANG ROAD,NEW DELHI
          110 001.

    2     THE UNION OF INDIA
          REPRESENTED BY THE SECRETARY, MINISTRY OF CIVIL
          AVIATION, RAJEEV GANDHI BHAVAN, SAFDARJUNG AIRPORT, NEW
          DELHI 110 003.

    3     JUSTICE DHARMADHIKARI COMMITTEE
          REPORT IMPLEMENTATION AND ANOMALY RECTIFICATION
          COMMITTEE, REPRESENTED BY ITS MEMBER SECRETARY,AIR
          INDIA LIMITED, AIRLINES HOUSE, 113, GURUDWARA
          RAKABGANJI ROAD,NEW DELHI 110 001.

    4     L.S.SINGH
          STAFF NO.7766,CHIEF AIRCRAFT EQUIPMENT OPERATOR,
          GSD,AIR INDIA, TRICHY AIRPORT, TIRUCHIRAPALLI8 620 007

          BY ADVS.
          SRI.P.BENNY THOMAS
          ASSISTANT SOLICITOR GENERAL
          SRI.M.GOPIKRISHNAN NAMBIAR
          SRI.P.GOPINATH
          SRI.K.JOHN MATHAI
          SRI.JOSON MANAVALAN
          SRI.KURYAN THOMAS




          SRI. P.VIJAYAKUMAR - ASGI




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5909 OF 2013
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                               JUDGMENT

It is submitted by the learned counsel for the petitioners

that this writ petition has become infructuous by efflux of time

and that he is not pressing the same. This writ petition is,

therefore, closed as having become infructuous

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS/02/07/2021