Surendrakumar M.K vs State Of Kerala
2021 Latest Caselaw 13737 Ker

WP(C) NO. 21941 OF 2019             1



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                          WP(C) NO. 21941 OF 2019
PETITIONER/S:

              SURENDRAKUMAR M.K.,
              AGED 55 YEARS
              MANTHARA HOUSE, CHAMAMPATHAL P.O., PANAMOOD,
              VAZHOOR, KOTTAYAM DISTRICT.

              BY ADVS.
              SHAMEENA SALAHUDHEEN
              SMT.KRISHNA REGHU



RESPONDENT/S:

      1       STATE OF KERALA,
              REPRESENTED BY SECRETARY, HOME DEPARTMENT,
              GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695
              001.

      2       THE DIRECTOR GENERAL OF POLICE,
              POLICE HEAD QUARTERS, THIRUVANANTHAPURAM - 695
              001.

      3       THE SUPERINTENDENT OF POLICE,
              RURAL, KOTTAYAM.

      4       DEPUTY SUPERINTENDENT OF POLICE,
              MANIMALA, KOTTAYAM DISTRICT - 686 517.

      5       CIRCLE INSPECTOR OF POLICE,
              MANIMALA POLICE STATION, MANIMALA - 686 517.

      6       SUB INSPECTOR OF POLICE,
              MANIMALA POLICE STATION, MANIMALA - 686 517.

      7       SANTHAMMA P.N.,
              KONTHIYEDATHU, CHAMAMPATHAL P.O., PANAMOOD,
 WP(C) NO. 21941 OF 2019                  2


              VAZHOOR, KOTTAYAM DISTRICT - 686 517.

      8       SAJEEV,
              S/O.RAJAPPAN NAIR, KONTHIYEDATHU, CHAMAMPATHAL
              P.O., PANAMOOD, VAZHOOR, KOTTAYAM DISTRICT - 686
              517.

      9       SHYLA,
              PUTHENPURACKAL, CHAMAMPATHAL P.O., PANAMOODU,
              VAZHOOR, KOTTAYAM DISTRICT - 686 517.

     10       PASTOR,
              NEW INDIA PENTACOST CHURCH, ULLAYAM, PANAMOODU,
              CHAMAMPATHAL P.O., VAZHOOR - 686 517.

              BY ADVS.
              SRI.A.K.HARIDAS
              SRI.M.JAYAKRISHNAN



OTHER PRESENT:

              SRI.N.B.SUNIL NATH, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   02.07.2021,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 21941 OF 2019               3




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No.21941 of 2019
                     --------------------------------------
                 Dated this the 2nd day of July, 2021


                               JUDGMENT

When this writ petition came up for consideration, the

counsel for the petitioner submitted that the writ petition

was filed alleging police harassment. The Government

Pleader submitted that there is no police harassment as

alleged by the petitioner. But the Government Pleader

submitted that if any complaint or petition is received

against the petitioner, the Police will act, in accordance to

the law.

In the light of the submission of the Government

Pleader that there is no police harassment, the writ petition

is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 21941/2019

PETITIONER ANNEXURE

EXHIBIT P1 THE COPY OF THE COMPLAINT DATED 17/5/2019 BEFORE THE SECRETARY, VAZHOOR PANCHAYATH.

EXHIBIT P2 COPY OF TEMPORARY INJUNCTION IN IA NO.681 OF 2019, MUNSIFFS COURT, KANJIRAPPALLY.

EXHIBIT P3 COPY OF THE COMPLAINT UNDER SC/ST PREVENTION OF ATROCITIES ACT BY PETITIONER AND ANOTHER.

EXHIBIT P4 COPY OF PETITION FOR POLICE PROTECTION BY PETITIONER BEFORE R5.

EXHIBIT P5 COPY OF THE PHOTOGRAPH OF PATHWAY

EXHIBIT P6 COPY OF THE REPORT DATED 18-6-2019 BY VILLAGE OFFICER,VAZHOOR

EXHIBIT P7 COPY OF FIR NO-777/2019 OF MANIMALA POLICE STATION

EXHIBIT P8 COPY OF FIS OF 9TH RESPONDENT WITH FIR NO-854 OF 2019 OF MANIMALA POLICE STATION

EXHIBIT P9 COPY OF THE STAY ORDER IN CR.MC NO-

5786/2019 BY THE HON'BLE HIGHT COURT OF KERALA