George Elias And Associates vs State Of Kerala
2021 Latest Caselaw 13654 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                  WP(C) NO. 6424 OF 2020
PETITIONER/S:

          GEORGE ELIAS AND ASSOCIATES
          EDAYATH, AYAVANA P.O., MUVATTUPUZHA, ERNAKULAM-
          686 668, REPRESENTED BY ITS MANAGING PARTNER.
          BY ADV P.SHANES METHAR


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY ITS PRINCIPAL SECRETARY,
          DEPARTMENT OF IRRIGATION, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM-695 001.
    2     THE SUPERINTENDING ENGINEER
          OFFICE OF THE SUPERINTENDING ENGINEER, SHIRUVANI
          PROJECT CIRCLE, PALAKKAD-12.
          BY SMT.VINITHA B, GOVERNMENT PLEADER


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.6424 of 2020
                                               2




                              W.P.(C) No.6424 of 2020
                          -----------------------------------------


                                    JUDGMENT

The learned counsel for the petitioner submits that the

writ petition is not pressed. In the light of the submission made by

the learned counsel for the petitioner, this writ petition is dismissed

as not pressed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn