Lijo Joseph vs Village Officer, Kodakara
2021 Latest Caselaw 13645 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                      WP(C) NO. 4387 OF 2012
PETITIONER:

         LIJO JOSEPH
         AGED 39 YEARS
         KUTTIKADAN HOUSE KODAKARA P.O TRICHUR 680584
         BY ADV SRI.SAJU J.VALLYARA

RESPONDENTS:

    1    VILLAGE OFFICER, KODAKARA
         TRICHUR DIST 680 684
    2    TAHASILDAR
         MUKUNDAPURAM 680684, TRICHUR DIST.
         ADDL.R3 TO R6 IMPLEADED
 ADDL.R3 MRS.ANITA GEORGE
         W/O.V.P.GEORGE, VAZHUPARAMBIL HOUSE, KALLAMKUNNU,
         TRICHUR-680 684.
 ADDL.R4 MINI DAVID
         W/O.K.S.DAVID, KALAN HOUSE, THANKAPPU MENON ROAD,
         PUTHUKKAD.P.O., TRICHUR- 680 684.
 ADDL.R5 SONIA JOY
         W/O.N.P.JOY, NALUPPATT HOUSE, KORATTY, TRICHUR -
         680 684.
 ADDL.R6 DWARY PAUL
         W/O.PAUL FRANCIS, CHITTILAPALLY THOMANA HOUSE,
         ARITTATHUR.P.O., PULLOOR (VIA), IRINJALAKKUDA -680
         684.
         ADDL.R3 TO R6 IMPLEADED AS PER ORDER DATED 19.9.12
         IN IA 12136/12
         R3 TO R6 BY BY ADV SRI.N.AJITH
         R1 & R2 BY SMT.SHEEJA.C.S., GP

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.4387/2012

                                   2




                    P.V.KUNHIKRISHNAN, J.
                      -------------------------------
                     W.P.(C).No.4387 of 2012
              ----------------------------------------------
             Dated this the 01st day of July, 2021


                            JUDGMENT

The counsel for the petitioner submitted that the writ

petition is infructuous. Hence this writ petition is dismissed

as infructuous.

Sd/-

                                              P.V.KUNHIKRISHNAN
JV                                                   JUDGE