Haritha Venugopalan vs E.V. Pavithran
2021 Latest Caselaw 13644 Ker

Citation : 2021 Latest Caselaw 13644 Ker
Judgement Date : 1 July, 2021

Kerala High Court

Haritha Venugopalan vs E.V. Pavithran on 1 July, 2021

                   ALEXANDER THOMAS, J.
                ===========================
                   Unnumbered R.P of 2020
                      (Filing No.42231 of 2020)
                      [arising out of the judgment dated
                    17.08.2020 in W.P(C) No.15553/2020]
                ===========================
                    Dated this the 01st day of July, 2021

                                ORDER

Sri.P.M.Poulose, learned counsel appearing for the writ

petitioner/R1 herein seeks some more time to file his objections and

counter affidavit to the third party leave application, for filing review.

Time granted.

List on 22/07/2021 at 1.20 p.m.

Hand Over

Sd/-

ALEXANDER THOMAS JUDGE

vgd

Download the LatestLaws.com Mobile App