Everland Resorts Pvt. Ltd vs The Sub Inspector Of Police
2021 Latest Caselaw 13641 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                     WP(C) NO. 33024 OF 2019
PETITIONER:
          EVERLAND RESORTS PVT. LTD.,
          MARARIVILLAS, POLLATHAI P.O., MARARIKULAM,
          ALAPPUZHA-688 522 REPRESENTED BY ITS GENERAL
          MANAGER.
         BY ADVS.
         DEEPU THANKAN
         SMT.UMMUL FIDA
         SMT.LAKSHMI SREEDHAR

RESPONDENTS:

    1    THE SUB INSPECTOR OF POLICE
         MANNANCHERRY POLICE STATION, MARARIKULAM,
         ALAPPUZHA-688 538.
    2    DEPUTY SUPERINTENDENT OF POLICE
         CHERTHALA, ALAPPUZHA-688 505
    3    HEAD LOAD WORKERS UNION (CITU)
         LEPROSY UNIT, KALAVOOR, ALAPPUZHA-688 522,
         REPRESENTED BY ITS PRESIDENT, SHRI. SUDHEER.
    4    DOMINIC ANTONY
         NALUTHAIKKAL HOUSE, KATTOOR P.O., KALAVOOR,
         ALAPPUZHA-688 522.
    5    SEBASTIAN XAVIER
         EARESHERIL HOUSE, KATTOOR P.O., KALAVOOR,
         ALAPPUZHA-688 522.
    6    KERALA HEADLOAD WORKERS WELFARE BOARD
         KIDANGAMPARAMP, THATHAMPALLY, ALAPPUZHA-688 013,
         REPRESENTED BY ITS CHAIRMAN.
         BY ADVS.SRI.K.C.SUDHEER
         R6 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB
         R1 & R2 BY SRI.N.B.SUNIL NATH, GP

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.33024/2019

                                   2




                    P.V.KUNHIKRISHNAN, J.
                      -------------------------------
                    W.P.(C).No.33024 of 2019
              ----------------------------------------------
             Dated this the 01st day of July, 2021


                            JUDGMENT

The counsel for the petitioner submitted that the writ

petition is infructuous. Hence this writ petition is dismissed

as infructuous.

Sd/-

                                              P.V.KUNHIKRISHNAN
JV                                                   JUDGE