K.R.Harikrishnan vs Senior Divisional Manager
2021 Latest Caselaw 989 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                      WP(C).No.16196 OF 2011(Y)


PETITIONER:

               K.R.HARIKRISHNAN, AGED 45 YEARS
               S/O.M.P.RAVEENDRANADHAPILLAI, ASSISTANT BRANCH
               MANAGER, L I C OF INDIA, CITY BRANCH-5,,
               THIRUVANANTHAPURAM

               BY ADVS.
               SRI.N.K.MOHANLAL
               SRI.M.K.ABDULLA (MANADATH)

RESPONDENTS:

      1        SENIOR DIVISIONAL MANAGER, LIC OF INDIA
               L I C OF INDIA,THIRUVANANTHAPURAM - 3

      2        MANAGER P & I R DEPARTMENT
               L I C OF INDIA,THIRUVANANTHAPURAM - 3

      3        SENIOR BRANCH MANAGER
               L I C OF INDIA, CITY BRANCH-5, PIN - 695 001
               THIRUVANANTHAPURAM

      4        MANAGER, INDIAN OVERSEAS BANK,
               EDAPPALLY KOCHI - 24

               R1 BY ADV. SRI.T.S.HARIKUMAR
               R1 BY ADV. SRI.K.JAGADEESH
               R1 BY ADV. SRI.P.B.SAHASRANAMAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.16196 OF 2011(Y)
                                   2




                             JUDGMENT

Dated this the 11th day of January 2021

When the matter was taken up, it was submitted by

the learned Counsel for the petitioner that the writ

petition has become infructuous. This is recorded and

the writ petition is closed as infructuous.

Sd/-

SUNIL THOMAS

JUDGE

SKP/11-1 WP(C).No.16196 OF 2011(Y)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF NOTICE DATED 28-12-2009 UNDER SARFAESI ACT

EXHIBIT P2 TRUE COPY OF LEGAL NOTICE DATED 10/6/2011

RESPONDENTS'S EXHIBITS:NIL

TRUE COPY P.A. TO JUDGE