Vimala M vs State Of Kerala
2021 Latest Caselaw 978 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

           MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                          WP(C).No.15291 OF 2014(J)


PETITIONERS:

       1        VIMALA M.
                SECRETARY, VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-2530,
                P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

       2        ANITHA K.
                INTERNAL AUDITOR,VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-
                2530, P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

       3        JAYARAJAN.V.
                SENIOR CLERK,VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-2530,
                P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

       4        ANILAN P.
                SENIOR CLERK,VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-2530,
                P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

       5        KUNHIRMAN A.K.
                ATTENDER, VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-2530,
                P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

       6        SAHADEVAN K.
                NIGHT WATCHMEN, VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-
                2530, P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

       7        SANTHOSH P.
                PEON, VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-2530,
                P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

       8        SHANOJ T.
                PEON,VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-2530,
                P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

       9        SWAPNA P.K.
                CLERK,VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-2530,
                P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.

                BY ADVS.
                SRI.M.SASINDRAN
                SRI.S.SHYAM KUMAR

RESPONDENTS:

       1        STATE OF KERALA
                REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF CO-
                OPERATION, SECRETARIAT, THIRUVANANTHAPURAM.
 WP(C).No.15291 OF 2014(J)

                                      2



       2         THE REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
                 THIRUVANANTHAPURAM-695 001.

       3         THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
                 KANNUR-670 001.

       4         VENGAD SERVICE CO-OPERATIVE BANK LTD NO.F-2530
                 P.O.VENGAD, (VIA) ANJARAKKANDY, KANNUR DISTRICT.



OTHER PRESENT:

                 SRI. SUNIL KUMAR KURIAKOSE - GP

      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 11.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.15291 OF 2014(J)

                                      3




                               JUDGMENT

The learned counsel for the petitioners submits that this writ

petition is not being pressed.

Resultantly, this writ petition will stand dismissed.

SD/-

                                          DEVAN RAMACHANDRAN

rp                                                  JUDGE