M.S Ali vs The District Collector
2021 Latest Caselaw 931 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR

                                    &

                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

        MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                        WP(C).No.40229 OF 2016(S)


PETITIONERS:

       1       M.S ALI,
               AGED 59 YEARS, S/O.SULAIMAN, MANAPPATTU HOUSE, V.M.NAGAR,
               EDAPALLY P.O., ERNAKULAM-682 024.

       2       KOCHUNNI T.A.
               AGED 41 YEARS, S/O. ABDUL KAREEM,
               "KELVATH",THURUTHPARAMBU, VAZHAKKALA, THRIKKAKARA P.O.,
               ERNAKULAM.

               BY ADVS.
               SRI.G.HARIHARAN
               SMT.A.ANJANA
               SRI.PRAVEEN.H.
               SMT.K.S.SMITHA
               SMT.T.T.SHANIBA
               SRI.M.V.VIPINDAS

RESPONDENTS:

       1       THE DISTRICT COLLECTOR,
               CIVIL STATION, KAKKANAD, ERNAKULAM-682 030.

       2       THE REVENUE DIVISIONAL OFFICER
               FIRST FLOOR, K.B.JACOB ROAD, FORT KOCHI, KOCHI-682 001.

       3       THE THAHASILDAR
               KANAYANOOR TALUK, PARK AVENUE, ADJACENT DISTRICT COURT
               COMPLEX, ENAKULAM-682 011.

       4       THE VILLAGE OFFICER,
               VAZHAKKALA VILLAGE OFFICE, NGO QUARTERS, KAKKANAD,
               ERNAKULAM-682 030.
 W.P.(C) No. 40229/2016               :2:

        5       THE SECRETARY,
                THRIKKAKARA MUNICIPALITY, THRIKKAKARA, KAKKANAD-682 030.

        6       THE STATION HOUSE OFFICER,
                THRIKKAKARA POLICE STATION, THRIKKAKARA, KAKKANAD-682 030.

        7       THE ASSISTANT COMMISSIONER OF POLICE
                THRIKKAKARA, KAKKANAD-682 021.

        8       THE EXECUTIVE ENGINEER
                MINOR IRRIGATION DIVISION, THIRD FLOOR, CIVIL STATION,
                KAKKANAD, ERNAKULAM-682 030.

        9       JOY
                S/O.PAPPU, AMBAT HOUSE, EDAPALLY P.O., THRIKKAKARA,
                ERNAKULAM DISTRICT, PIN-682 024.

        10      ROY, AGE NOT KNOWN TO THE PETITIONER,
                S/O.PAPPU, AMBAT HOUSE, EDAPALLY P.O.,
                THRIKKAKARA,ERNAKULAM DISTRICT, PIN 682 024.

        11      MERCY, AGE NOT KNOWN TO THE PETITIONER,
                D/O.PAPPU, AMBAT HOUSE, EDAPALLY P.O.,
                THRIKKAKARA,ERNAKULAM DISTRICT, PIN 682 024.

        12      SHYLA, AGE NOT KNOWN TO THE PETITIONER,
                D/O.PAPPU, AMBAT HOUSE, EDAPALLY P.O.,
                THRIKKAKARA,ERNAKULAM DISTRICT - 682 024.

        13      THE STATE OF KERALA
                REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
                SECRETARIAT, THIRUVANANTHAPURAM-695 001.

                R1-4, R6-R8, R13 BY SRI. TEK CHAND, SR. GOVERNMENT PLEADER
                R5 BY ADV. SRI.G.G.MANOJ, SC, THRIKKAKARA MUNICIPALITY
                R9-10 BY ADV. SMT.ACHU SUBHA ABRAHAM
                R9 & R10 BY ADV. SRI.PHILIP T.VARGHESE
                R9-10 BY ADV. SRI.THOMAS T.VARGHESE
                R9-10 BY ADV. SMT.K.R.MONISHA
                R9-10 BY ADV. SMT.PRABHA JOSE
                R9-10 BY ADV. SMT.K.M.SUNU
                R9-10 BY ADV. SMT.ANN MALU ALBI




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
      11.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 40229/2016                :3:



              Dated this the 11th day of January, 2021.

                             JUDGMENT

S. MANIKUMAR,CJ.

Petitioners have filed this writ petition as a Public Interest Litigation

aggrieved by the unlawful activities of encroachment into the

Government land by respondents 9 to 12.

2. Today, when the matter is taken up for consideration, Smt.

Shanira T.T., the learned counsel for the petitioners on record, submitted

that the matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

sd/-

S. MANIKUMAR, CHIEF JUSTICE.

sd/-

SHAJI P. CHALY, JUDGE.

Rv