Citation : 2021 Latest Caselaw 876 Ker
Judgement Date : 11 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942
WP(C).No.652 OF 2021
PETITIONERS:
1 SHIBU K.S ALIAS SHOBU SIDDIK,
AGED 41 YEARS
S/O. SAIDHIK, KANJIRATHINGAL HOUSE,
KANAYANNUR TALUK, THRIKAKARA NORTH, VILLAGE,
VATTEKUNNAM KARA, EDAPPALY NORTH P.O. MUTTARY
ERNAKULAM 682 024.
2 SHAJAHAN KADAPPALLY,
AGED 55 YEARS
S/O. KOCHUMARAKKAR, KADAPPALLY MOOLAYIL
HOUSE, TOWN HALL NEW ROAD EXTENSION,
KANAYANNUR TALUK, THRIKKAKARA NORTH VILLAGE,
NJALAKAM KARA, CHANGAMPUZHA NAGAR POST,
ERNAKULAM 682 033.
3 ANWAR K.A,
AGED 55 YEARS
S/O. K M ALI, KUDILIL HOUSE, KUDILIL ROAD,
KANAYANNUR TALUK, THRIKAKARA NORTH VILLAGE,
NJALAKAM KARA, SOUTH KALAMSSERY K D P (PO),
ERNAKULAM 683 104.
BY ADVS.
SRI.K.M.FIROZ
SMT.M.SHAJNA
SRI.E.C.AHAMED FAZIL
SRI.P.C.MUHAMMED NOUSHIQ
SMT.KEERTHI S. JYOTHI
RESPONDENTS:
1 KERALA STATE ELECTION COMMISSION
JANAHITHAN TC 27/6(2), VIAKS BHAVAN P.O.
THIRUVANANTHAPURAM 695 033.
2 RETURNING OFFICER,
KALAMASSERY MUNICIPALITY AND DEPUTY DIRECTOR,
DEPARTMENT OF ECONOMICS AND STATISTICS,
Writ Petition (C) No.652 of 2021
..2..
(APPOINTED BY ELECTRONIC COMMISSION), DISTRICT
OFFICER, CIVIL STATION 682 030.
3 RETURNING OFFICER,
KALAMASSERY MUNICIPALITY (WARD NO. 22 TO 42 OF
KALAMASSERY MUNICIPALITY), (APPOINTED BY
ELECITON COMMISSION), EXECUTIVE ENGINEER,
MINOR IRRIGATION DIVISION, ERNAKULAM 682 030.
4 THE STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, , GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
5 THE SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, THE
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
6 KALAMASSERY MUNICIPALITY,
REPRESENTED BY ITS SECRETARY, KALAMASSERY,
ERNAKULAM DISTRICT 683 104.
7 ADV. CHITRA SURENDRAN,
KUNDOORAKAD, EMS ROAD, KALAMASSERY,
ERNAKULAM 683 104.
8 ROSEMARY PIUS,
PALLIPPARAMBIL HOUSE, KALAMASSERY, ERNAKULAM
683 104.
9 PIYOOSA FELIX,
IVI54, KADAHALIYIL HOUSE, SUNDARAGIRI, ,
ERNAKULAM 683 104.
10 HAJARA USMAN,
MUTTATHAZHATH, NORTH KALAMASSERY, KALAMASSERY,
ERNAKULAM 683 104.
11 NESHEEDA SALAM,
KILIYAM HOUSE, KAMALASSERY 683 104.
12 MINI KAREEM,
VATHIYATH, PALLILAMKARA, KALAMASSERY, HMT
COLONY, KALAMASSERY, ERNAKULAM 683 503.
Writ Petition (C) No.652 of 2021
..3..
13 T.A. ASSAINAR, 179,
THATTARAMPURAM, PALLILAMKARA, HMT COLONY,
KALAMASSERY, ERNAKULAM 683 503.
14 MOHAMMED FESSY,
330/PANAYAPPILLI, VIDAKKUZHA, THAIKKATTUKARA,
ERANAKULAM, 683 106.
15 RANI RAJESH,
483/A, MANNOOR MADATHIL ARDRAM, PERINGAZHA,
HMT COLONY, KALAMASSERY, ERNAKULAM 683 503.
16 BASHEER AYYAMBRATH,
AYYAMBRATH, NORTH PIPELINE ROAD, HMT COLONY,
683 503,
17 SALMA ABOOBACKER,
115, VELUTHEDATH, MATTAKKADU, HMT COLONY,
KALAMASSERY, ERNAKULAM 683 503.
18 MYMOONATH ASHRAF,
PAREKATTIL, KURUPRA, HMT COLONY, KALAMASSERY,
ERNAKULAM 683 503.
19 K.K. SASI,
167, PUTHUSSERYMALA, KANGARAPPADY, VADACODE,
KALAMASSERY MUNICIPALITY, ERNAKULAM 682 021.
20 HENNY BABY,
16/75, PULICKAL, KUZHIKKALA, V K COLONY,
KALAMASSERY MUNICIPALITY, ERNAKULAM 682 021.
21 P V. UNNI,
PARUTHAYIL, THEVAKKAL, VADACODE KAILAS,
COLONY, KALAMASERY MUNICIPALITY, ERNAKULAM 682
021.
22 P.S. BIJU,
PALAYIL PUTHENPURAYIL , KANGARAPPADY,
VADACODE, KALAMASSERY, MUNICIPALITY, ERNAKULAM
682 021.
23 K. H SUBAIR,
KIZHAKKE ANJIKATH,
KANGARAPPADY, VADACODE, KALAMASSERY,
MUNICIPALITY, ERNAKULAM 682 021.
Writ Petition (C) No.652 of 2021
..4..
24 LISSY KARTHIKEYAN,
37, PANNIKUZHI,
KANGARAPPADY, VADACODE, KALAMASSERY,
MUNICIPALITY, ERNAKULAM 682 021.
25 SELMATH SAIDUMOHAMMED,
AYYAMBRATH, KAIPADAMUGHAL, VADACODE,
ERNAKULAM 682 021.
26 CHICHU ER,
ETHAPPILLY HOUSE, KALAMASSERY, CUSAT,
KALAMASSERY MUNICIPALITY, ERNAKULAM DISTRICT
682 022.
27 JAMAL MANAKKADAN,
22/222, MANAKKATTU , HIDAYATH NAGAR, HMT,
KALAMASSERY MUNICIPALITY, ERNAKULAM DISTRICT
683 503.
28 A.K. NISHAD,
221/23, MOOLEPADAM, KALAMASSERY, MUNICIPALITY,
ERNAKULAM DISTRICT 683 104.
29 VANI DEVI,
L-5/5 SREERENJINI, CHANGAMPUZHA NAGAR,
CHANGAMPUZHA NAGAR P.O. KALAMASSERY ,
ERNAKULAM DISTRICT 682 033.
30 SANGEETHA RAJESH,
MANNOPPILLY , COCHIN UNIVERSITY SOUTH
KALAMASSERY , UNIVERSITY O KALAMASSERY,
MUNICIPALITY, ERNAKULAM DISTRICT 682 022.
31 PRAMODH KUMAR THRIKAKKARA,
THAYYAKATH , THRIKKAKARA CUSAT, KALAMASSERY
MUNICIPALITY, ERNAKULAM DISTRICT 682 022.
32 SEEMA KANNAN,
KALATHIL PARAMBIL HOUSE, UNICHIRA, KALAMASSERY
MUNICIPALITY, ERNAKULAM DISTRICT 682 033.
33 AMPILY SWAPNESH,
PULAPPAYIL (PUNARTHAM), HILL VALLEY,
KALAMASSERY, MUNICIPALITY, ERNAKULAM DISTRICT
682 033.
Writ Petition (C) No.652 of 2021
..5..
34 V.N. DILEEPKUMAR,
VELIPPARAMBIL, LIBRARY, KALAMASSERY,
MUNICIPALITY, ERNAKULAM DISTRICT 682 033.
35 K.T. MANOJ,
ELAVINGALPARAMB, EDAPPALLY TOLL, EDAPPALLY
P.O. ERNAKULAM DISTRICT 682 024.
36 BINDU FRANCIS,
253, AIKYANAD, UNICHIRA, EDAPPALLY,
KALAMASSERY MUNICIPALITY, ERNAKULAM DISTRICT
682 022.
37 ADV. SAHNA M SAMBAJI,
MANALODIYIL HOUSE, NETHAJI NAGAR,
VATTEKKUNNAM, EDAPPALLY NORTH 682 024.
38 BINDU MANOHARAN,
34/587, BINDHU NIVAS, KOONAMTHAI, EDAPPALLY
P.O. 682 024.
39 PRIYA BABU,
THEKKAN CHERI, KOONAMTHAI, EDAPPALLY P.O.
ERNKAULAM DISTRICT 682 024.
40 V.H. AZAD,
ASAD HOUSE, EDAPPALLY TOLL, EDAPPALLY P.O.
ERNAKULAM 682 024.
41 PRASANTH K.V.,
VALIYAPARAMBIL HOUSE, VATTEKUNNAM, EDAPPALY
NORTH, ERNAKULAM DISTRICT 682 024.
42 ANJU MANOJ MANI,
VALIYAPARAMBIL HOUSE, VATTEKKUNNAM, EDAPPALY
NORTH 682 024.
43 K. U SIYAD,
KATTIPARAMBIL HOUSE, MUTTAR, VATTAKUNNAM,
EDAPPALY NORTH, EDAPPALLY P.O. ERNAKULAM, 682
024.
44 SALIM PATHUVANA,
PATHUVANA HOUSE, KALAMASSERY CHANGAMPUZHA
NAGAR, ERNAKULAM 682 033.
Writ Petition (C) No.652 of 2021
..6..
45 JESSY PETER,
41/411, MANKUZHITHUNDIYIL, KALAMSSERY, KD
PLOT, ERNAKULAM 683 104.
R1 BY ADV. SRI.MURALI PURUSHOTHAMAN
SRI.C.M. NAZAR GP
OTHER PRESENT:
SC. MURALI PURUSHOTHAMAN,
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.01.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
Writ Petition (C) No.652 of 2021
..7..
Writ Petition (C) No.652 of 2021
-----------------------------------------------
JUDGMENT
The learned counsel for the petitioners submits that
the writ petition is not pressed. In the light of the submission
made by the learned counsel for the petitioners, this writ
petition is dismissed as not pressed.
Sd/-
P.B.SURESH KUMAR, JUDGE
ds 11.01.2021
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!