V.K.Varghese vs Kerala State Small Scale ...
2021 Latest Caselaw 831 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

                      WP(C).No.29029 OF 2020(C)


PETITIONER:

               V.K.VARGHESE,
               AGED 63 YEARS,
               S/O LATE K.P.SREEDHARAN,
               RESIDING AT YEMVEES, OPPOSITE MEDICAL COLLEGE,
               MEDICAL COLLEGE P.O,
               THIRUVANANTHAPURAM, PIN-695011.

               BY ADVS.
               SRI.LIJIN THAMBAN
               SRI.G.S.KRISHNAN KARTHA

RESPONDENTS:

      1        KERALA STATE SMALL SCALE INDUSTRIES ASSOCIATION,
               THIRUVANANTHAPURAM DISTRICT UNIT,
               AISWARYA BUILDING PRESS ROAD, THIRUVANANTHAPURAM,
               REPRESENTED BY THE CONVENOR ADHOC COMMITTEE IN
               CHARGE.

      2        ANIL KUMAR,
               S/O.KUNNUSWAMI ASARI, 14/424, MUTHAYIL PUTHEN VEED,
               KILLI, KOLLODU P.O, THIRUVANANTHAPURAM, PIN-695571.

      3        FAISALUDEEN,
               KELWIN TOWER,
               MEDAS LANE, PALAYAM,
               THIRUVANANTHAPURAM, PIN-695033.

      4        T.K.SREENIVASAN,
               SECRETARY TO THE ARBITRATION BOARD,
               THE KERALA STATE SMALL INDUSTRIES ASSOCIATION,
               HMT INDUSTRIAL ESTATE, KALAMASSERY,
               ERNAKULAM, PIN-683503.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.29029 OF 2020(C)

                                 2



                             JUDGMENT

The learned counsel for the petitioner

seeks to withdraw the writ petition.

Accordingly, this writ petition is

dismissed as withdrawn with liberty to

approach appropriate forum.

Sd/-

P.V.ASHA JUDGE ww