S.Asok Kumar vs Bharath Sanchar Nigam Ltd. (Bsnl)
2021 Latest Caselaw 799 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

                         WP(C).No.547 OF 2021


PETITIONER:

               S.ASOK KUMAR,
               AGED 58 YEARS
               S/O.V.SIVARAMAN, P.M.HOUSE,
               KALLUVILAKONAM, KARUMOM P.O.,
               THIRUVANANTHAPURAM - 695 002.

               BY ADV. SRI.J.G.SYAMNATH

RESPONDENTS:

      1        BHARATH SANCHAR NIGAM LTD. (BSNL),
               BHARATH SANCHAR BHAVAN,
               HAREESH CHANDRA MATHUR LANE,
               JANPATH, NEW DELHI - 110 001 REPRESENTED BY ITS
               CHAIRMAN AND MANAGING DIRECTOR.

      2        THE CHIEF GENERAL MANAGER
               SOUTHERN TELEPHONE PROJECT (STP), NO.28,
               GREENWAYS LANE, RAJA ANNAMALAIPURAM,
               CHENNAI - 600 028.

      3        THE DGM, SOUTHERN TELEPHONE PROJECT (STP)
               CTSD COMPLEX, GANDHIPURAM,
               KADAVANTHARA, ERNAKULAM - 680 689.


OTHER PRESENT:

               SRI.MATHEWS K. PHILIP, SC, BSNL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.547 OF 2021

                                      2




                             J U D G M E N T

Claiming payment towards the work carried out

by the petitioner pursuant to work awarded by the

BSNL, petitioner has submitted Ext.P3 representation

before the second respondent.

2. The limited relief sought for in this writ

petition is for consideration of Ext.P3

representation.

3. I heard Shri Mathews K.Philip, learned

Standing Counsel also.

The writ petition is therefore disposed of

directing the second respondent to consider and pass

orders on Ext.P3 representation within a period of

'two months' from the date of receipt of a copy of

the judgment.

Sd/-

P.V.ASHA, JUDGE AS WP(C).No.547 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN WP(C) 21640/2019.

EXHIBIT P2 A TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN WP(C) 19349/2020.

EXHIBIT P3 A TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER TO THE 2ND RESPONDENT DATED 18/09/2020.

EXHIBIT P4 A TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER TO THE 3RD RESPONDENT DATED 18/09/2020.