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C.K.Unnikrishnan vs The Kerala State Civil Supplies ...
2021 Latest Caselaw 754 Ker

Citation : 2021 Latest Caselaw 754 Ker
Judgement Date : 8 January, 2021

Kerala High Court
C.K.Unnikrishnan vs The Kerala State Civil Supplies ... on 8 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

                         WP(C).No.526 OF 2021


PETITIONER:

               C.K.UNNIKRISHNAN
               OMKARAM HOUSE, NATTAKOM P.O., KOTTAYAM (A.S.M.,
               SUPPLYCO, DISTRICT DEPOT, KOTTAYAM)

               BY ADV. SRI.A.K.HARIDAS

RESPONDENTS:

      1        THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD.
               (SUPPLYCO LTD.)
               MAVELI BHAVAN, MAVELI ROAD, GANDHI NAGAR,
               KOCHI-682020, REPRESENTED BY ITS MANAGING DIRECTOR.

      2        ADDITIONAL GENERAL MANAGER (P & A),
               SUPPLYCO LTD., GANDHI NAGAR, KOCHI-682020.


               BY SMT.REENA P.R.,SC, SUPPLYCO

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.526 OF 2021              2




                               JUDGMENT

Dated this the 8th day of January 2021

This writ petition is filed seeking directions to the respondents to

consider and pass orders on Ext.P4 representation preferred by the

petitioner, seeking promotion and allied benefits.

2. Having heard the learned Standing Counsel also, I am of the

opinion that Ext.P4 representation preferred by the petitioner is liable to

be considered by the 2nd respondent, in accordance with law. There will

accordingly be a direction to the 2 nd respondent to take up, consider and

pass orders on Ext.P4 representation preferred by the petitioner, within a

period of three months from the date of receipt of a copy of this

judgment.

The writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN

JUDGE Bb/12/1/2021

APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF REPRESENTATION SUBMITTED TO THE 2ND RESPONDENT DATED 29/06/2020.

EXHIBIT P2 A TRUE COPY OF REPRESENTATION SUBMITTED TO THE 2ND RESPONDENT DATED 06/07/2020.

EXHIBIT P3 A TRUE COPY OF REPRESENTATION SUBMITTED TO THE 2ND RESPONDENT DATED 15/09/2020.

EXHIBIT P4 A TRUE COPY OF REPRESENTATION SUBMITTED TO THE 2ND RESPONDENT DATED 22/09/2020.

RESPONDENTS' EXHIBITS: NIL

[True copy]

P.A to Judge

Bb

 
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