Dr.Mahesh G vs The Registrar Of Births And Deaths
2021 Latest Caselaw 720 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

                     WP(C).No.26558 OF 2020(T)


PETITIONER:

              DR.MAHESH G, AGED 48 YEARS,
              S/O. GOPALAKRISHNA IYER, 4F, SKYLINE ZIRCON
              APARTMENTS, PANAMPILLY LINK ROAD,
              VIDYA NAGAR, KOCHI - 20.

              BY ADVS.
              SRI.P.T.MOHANKUMAR
              SRI.GEORGE CHERIAN

RESPONDENT:

              THE REGISTRAR OF BIRTHS AND DEATHS,
              THRISSUR MUNICIPAL CORPORATION,
              OFFICE OF THE CORPORATION OF THRISSUR,
              THRISSUR - 680 001.

              R1 BY SRI. SANTHOSH P.PODUVAL, SC,
                    THRISSUR CORPORATION

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.26558 OF 2020(T)

                               -2-




                            JUDGMENT

Dated this the 8th day of January 2021

The learned counsel for the petitioner submits

that the relief sought in the writ petition has been

worked out.

Recording the said submission, the writ petition

is disposed of.

Sd/-

A.MUHAMED MUSTAQUE JUDGE akv WP(C).No.26558 OF 2020(T)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF BIRTH CERTIFICATE, DATED 18.05.2005 ISSUED BY THE OFFICE OF THE RESPONDENT.

EXHIBIT P2 TRUE COPY OF CERTIFICATE DATED 08.10.2020 ISSUED BY THE LOCAL MUNICIPAL COUNCILOR, ANTONY PAINUTHARA.

EXHIBIT P3 TRUE COPY OF THE ONE AND THE SAME CERTIFICATE DATED 16.10.2020 ISSUED BY VILLAGE OFFICER, ELAMKULAM.

EXHIBIT P4 TRUE COPY OF THE PROCEEDINGS OF THE SUPERINTENDENT DATED 23.10.2020, GOVERNMENT MEDICAL COLLEGE HOSPITAL, THRISSUR.

EXHIBIT P5 TRUE COPY OF BIRTH CERTIFICATE, DATED 26.11.2020 ISSUED BY REGISTRAR OF BIRTHS AND DEATHS, THRISSUR CORPORATION WAS ISSUED ON 26.11.2020.

EXHIBIT P6 TRUE COPY OF THE RELEVANT PAGE OF THE SECONDARY SCHOOL CERTIFICATE (SSC) OF THE PETITIONER.

EXHIBIT P7 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF MALLIKA O.U., THE WIFE OF THE PETITIONER.

EXHIBIT P8 TRUE COPY OF M B B S DEGREE CERTIFICATE OF THE PETITIONER, DATED 30.01.1997 ISSUED BY THE UNIVERSITY OF KERALA.

EXHIBIT P9 TRUE COPY OF THE M. S. (OPHTHALMOLOGY) DEGREE CERTIFICATE DATED 07.06.2000 ISSUED BY THE UNIVERSITY OF KERALA.

EXHIBIT P10 TRUE COPY OF THE AADHAR CARD NO.7747 3408 2039 OF THE PETITIONER ISSUED BY GOVERNMENT OF INDIA.

EXHIBIT P11 TRUE COPY OF THE VOTER'S ID CARD OF THE PETITIONER ISSUED BY ELECTION COMMISSION OF INDIA.

EXHIBIT P12 TRUE COPY OF THE DRIVING LICENCE DATED 12.03.2012 OF THE PETITIONER.

EXHIBIT P13 TRUE COPY OF THE CIRCULAR, NO.50817/RD 3/12/LSGD, DATED 31.05.2013.