Kerala High Court
K.P.Chandran vs State Of Kerala on 8 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942
WP(C).No.28918 OF 2020(L)
PETITIONERS:
1 K.P.CHANDRAN, AGED 64 YEARS, S/O. RAMAN NAIR,
KAKKASSERI POYIL HOUSE, ADUVAD, MAVOOR P. O.,
KOZHIKODE DISTRICT.
2 NANDINI C., AGED 53 YEARS, D/O. NARAYANAN NAIR,
NELLIKKOTTUPOYIL, CHERUPPA P. O., KOZHIKODE DISTRICT.
3 MINI RARAMPILAKKAL, AGED 39 YEARS,
D/O. SUDHAKARAN, RARAMPILAKKAL, CHERUPPA P. O.,
KOZHIKODE DISTRICT.
4 A. P. MOHANDAS, AGED 57 YEARS,
S/O. VELAYUDHAN NAIR, ATHOLIPARAMBU, MAVOOR P. O.,
KOZHIKODE DISTRICT.
5 GEETHA KAVILPORAYIL, AGED 47 YEARS,
W/O. SURESH, KAVILPORAYIL, MAVOOR P. O.,
KOZHIKODE DISTRICT.
6 PRASANNAKUMARI, AGED 58 YEARS
D/O. RAMANKUTTY, KARUTHEDATHKUZHI, MAVOOR P. O.,
KOZHIKODE DISTRICT.
7 UNNIKRISHNAN, AGED 41 YEARS,
S/O. CHATHANKUTTY, KAKKATTERIMEETHAL, KOTTAKADATH,
MAVOOR P. O., KOZHIKODE DISTRICT.
8 N. RAJITHA, AGED 34 YEARS,
W/O. SURENDRAN, NEDUKANDATHIL, KANNIPARAMBU P. O.,
KOZHIKODE DISTRICT.
9 SUBHA SHYLESAN, AGED 37 YEARS,
D/O. KARUNAKARAN NAIR, MALAYIL THODIKAYIL,
KAYALAM P. O., KOZHIKODE DISTRICT.
BY ADVS.
SRI.P.V.ANOOP
SRI.PHIJO PRADEESH PHILIP
SRI.M.P.PRIYESHKUMAR
SRI.K.V.SREERAJ
WP(C).No.28918 OF 2020(L)
-2-
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 THE COMMISSIONER, STATE ELECTION COMMISSION,
THIRUVANANTHAPURAM, PIN - 695 033.
3 THE DISTRICT COLLECTOR, CIVIL STATION,
KOZHIKODE, PIN - 673 001.
4 THE RETURNING OFFICER,
MAVOOR GRAMA PANCHAYAT,
KOZHIKODE DISTRICT, PIN - 673 661.
5 MAVOOR GRAMA PANCHAYAT,
REPRESENTED BY ITS SECRETARY,
MAVOOR,
KOZHIKODE DISTRICT, PIN - 673 661.
6 FATHIMA, UNIKKOOR, CHERUPPA P. O.,
KOZHIKODE DISTRICT, PIN - 673 661.
7 ABDUL KHADER, THARAYIL THODIKA,
CHERUPPA P. O., KOZHIKODE DISTRICT,
PIN - 673 661.
8 SREEJA, AATTASSERI, KANNIPARAMBU P. O.,
KOZHIKODE DISTRICT, PIN - 673 661.
9 APPUKUNHAN, KUNICHIMATTUMMEL,
KOZHIKODE DISTRICT, PIN - 673 661.
10 JAYASREE, DIVYAPRAKASH KIDAPAYIL, MAVOOR P. O.,
KOZHIKODE DISTRICT, PIN - 673 661.
11 UMMANKUTTY, PULAPPAADI, MAVOOR P. O.,
KOZHIKODE DISTRICT, PIN - 673 661.
12 ABDUL KAREEM, MADATHILAMTHODI, MAVOOR P. O.,
KOZHIKODE DISTRICT, PIN - 673 661.
13 GEETHAMANI, PULAYAPRAMTHADATHIL, MAVOOR P. O.,
KOZHIKODE DISTRICT, PIN - 673 661.
WP(C).No.28918 OF 2020(L)
-3-
14 RANJITH, RESHMI NIVAS, THATTAMBALATH,
CHERUPPA P. O., KOZHIKODE DISTRICT, PIN - 673 661.
BY ADVS. SRI.VINOD SINGH CHERIYAN
SRI.T.M.KHALID
SRI.S GOPINATHAN SR. GP
SRI.MURALI PURUSHOTHAMAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.28918 OF 2020(L)
-4-
JUDGMENT
Dated this the 8th day of January 2021
The learned counsel for the petitioners
submits that the matter has become infructuous.
Accordingly, the writ petition is dismissed as
infructuous.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
akv
