Greeshma B.J vs The University Of Kerala
2021 Latest Caselaw 67 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

                       WP(C).No.28632 OF 2020(D)

PETITIONERS:

      1        GREESHMA B.J.
               AGED 23 YEARS
               D/O.JAYACHANDRAN NAIR B., GREESHMAM HOUSE, 20/130,
               NEAR BAVADI HEALTH CENTRE, KARYAVATTOM (PO),
               TRIVANDRUM - 695 581.

      2        ATHIRA J.
               AGED 24 YEARS
               D/O.VIJAYAN, 3/702, AMRUTHAM HOUSE, VAMANAPURAM (PO),
               VAMANAPURAM, TRIVANDRUM - 695 606.

      3        JENNIFER M.JOB
               D/O.MICHAEL JOB PEREIRA, JOJUS, PUTHENTHOPE P.O.,
               ST XAVIERS COLLEGE - 695 586, TRIVANDRUM.

               BY ADVS.
               SRI.E.ADITHYAN
               SMT.MEERA RAMESH
               SRI.J.HARIKRISHNAN
               SMT.VARSHA G NAIR

RESPONDENTS:

      1        THE UNIVERSITY OF KERALA
               SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM,
               KERALA - 695 034.

      2        THE CONTROLLER OF EXAMINATION
               THE UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
               PALAYAM, THIRUVANANTHAPURAM, KERALA - 695 034.

      3        THE REGISTRAR, THE UNIVERSITY OF KERALA
               SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM,
               KERALA - 695 034.

               R1-R3 BY SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF
               KERALA


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28632 OF 2020(D)          2




                               JUDGMENT

Dated this the 4th day of January 2021

It is submitted by the learned Standing Counsel for the University

that the results of the revaluation have already been published. It is also

submitted that the revaluation has been conducted from a person

different from the person who initially valued the papers.

These submissions are recorded and the writ petition is closed.

Sd/-

ANU SIVARAMAN

JUDGE Bb/4/1/2021

APPENDIX

PETITIONERS' EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE FIRST PETITIONER WITH ADMISSION NO.834181259.

EXHIBIT P2 TRUE COPY OF THE IDENTITY CARD OF THE SECOND PETITIONER WITH ADMISSION NO.834181311.

EXHIBIT P3 TRUE COPY OF THE IDENTITY CARD OF THE THIRD PETITIONER WITH ADMISSION NO.834181076.

EXHIBIT P4 TRUE COPY OF THE NOTIFICATION DATED 30/11/2019 ISSUED BY THE FIRST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE MARK LIST OF THE FIRST PETITIONER IN SECOND SEMESTER.

EXHIBIT P6 TRUE COPY OF THE MARK LIST OF THE SECOND PETITIONER IN SECOND SEMESTER.

EXHIBIT P7 TRUE COPY OF THE MARK LIST OF THE THIRD PETITIONER IN SECOND SEMESTER.

EXHIBIT P8 TRUE COPY OF THE NOTIFICATION ISSUED BY THE KERALA UNIVERSITY DATED 30/11/2019.

EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DATED 19/11/2020 WITH TYPED COPY.

RESPONDENTS' EXHIBITS: NIL

[True copy]

P.A to Judge

Bb