M/S.Silmans International vs Bank Of India
2021 Latest Caselaw 661 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                         OP(C).No.1315 OF 2020

    AGAINST PROCEEDINGS DATED 24.8.2020 IN I.A.NO.2/2020 IN OS
         711/2020 OF PRINCIPAL MUNSIFF COURT, ERNAKULAM


PETITIONER/PETITIONER:

             M/S.SILMANS INTERNATIONAL,
             LOPEZ AVENUE, 68/2506, TATA OIL MILLS ROAD, KOCHI-682
             018, REPRESENTED BY ITS MANAGING PARTNER C.R.LOPEZ

             BY ADVS.
             SRI.MADHU RADHAKRISHNAN
             SRI.NELSON JOSEPH
             SRI.M.D.JOSEPH

RESPONDENTS/RESPONDENTS:

      1      BANK OF INDIA,
             M.G.ROAD BRANCH, RUKHIYA BUILDING, M.G.ROAD,
             RAVIPURAM, KOCHI-682 016

      2      FUNSKOOL(INDIA ) LIMITED,
             REGD OFFICE AT TARAPORE TOWERS, 6TH FLOOR, 826,
             ANNA SALAI, CHENNAI-600 002

             R1 BY ADV. SHRI.JAWAHAR JOSE
             R2 BY ADV. SRI.SUNIL SANKAR.P.

     THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 07.01.2021,    THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C).No.1315 OF 2020                2




                             JUDGMENT

Petitioner filed a memo seeking to withdraw

the case.

In the result, this OP(C) is dismissed as

withdrawn.

Sd/-

T.V.ANILKUMAR, JUDGE

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