Zarina vs Dr.Aboobakker Nadakkavil
2021 Latest Caselaw 641 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE A.HARIPRASAD

                                &

           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

         Tr.Appeal(C).No.01 OF 2017 IN Tr.P(C). 283/2016

  AGAINST THE ORDER IN TPC NO.283/2016 DATED 16-11-2016 OF HIGH
                         COURT OF KERALA


APPELLANT/PETITIONER:

             ZARINA
             D/O.PALAKKALVEETTIL MOHAMMED BASHEER, AGED 37 YEARS,
             ARANATTUKARA VILLAGE AND PADINJAREKOTTA, DESOM
             AYYANTHOLE, THRISSUR TALUK, THRISSUR DISTRICT.

             BY ADV. SRI.ROSHAN BABU

RESPONDENT/RESPONDENT:

             DR.ABOOBAKKER NADAKKAVIL
             S/O.ALAVI NADAKKAVIL, NADAKKAVIL HOUSE, THOZHUVANNOOR
             POST, VALANCHERY, MALAPPURAM DISTRICT-676557 (NOW
             WORKING AT SEVANA HOSPITAL, KALLADIPATTA P.O.,
             PATTAMBI).

             R1 BY ADV. SRI.R.SREEHARI
             R1 BY ADV. SRI.SACHIN VYAS

     THIS TRANSFER APPEAL(CIVIL) HAVING BEEN FINALLY HEARD        ON
07.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Tr.A(C) No.1 of 2017             2




                          JUDGMENT

Dated this the 7th day of January 2021 ...

When this matter came up for hearing today,

there is no representation for the appellant. This

is a matter of the year 2017. It is seen from the

records that, the matter has been posted for hearing

on so many occasions.

Therefore, this appeal is dismissed for non

prosecution.

Sd/-

A.HARIPRASAD

JUDGE

Sd/-

P.V.KUNHIKRISHNAN

pkk JUDGE